JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,586 of 61,069
Emperor Vs Kadhu Singh and Others
Allahabad High Court · (1902) ILR (All) 298
Ramanathan Chettiar Vs Subramania Sastrial and Others
Madras High Court · (1903) ILR (Mad) 179 : (1902) 12 MLJ 276
Maharani Beni Pershad Koeri Vs Raj Kumar Chowbey and Another
Calcutta High Court · 17 Ind. Cas. 111
Baidya Nath Majumdar Vs Nibaran Chunder Gope
Calcutta High Court · (1902) 02 CAL CK 0025
Ramasami Chettiar Vs R.G. Orr and Others
Madras High Court · (1903) ILR (Mad) 176 : (1902) 12 MLJ 264
Chabeli Ram Vs Tej Singh and Others
Allahabad High Court · (1902) ILR (All) 342
Beauchamp Vs Sir George Moore
Madras High Court · (1902) 12 MLJ 413
Sriramamoorthy Chetty and Others Vs Pandara Goundan and Others
Madras High Court · (1902) 12 MLJ 117
Subrahmania Ayyar Vs Poovan and Others
Madras High Court · (1902) 02 MAD CK 0027
Mohesh Chunder Dhal Vs Satrughan Dhal
Calcutta High Court · (1902) ILR (Cal) 343
Mohesh Chunder Dhal Vs Satrughan Dhal and others
Privy Council · (1902) 29 IndApp 62
Srimati Rani Parbati Kumari Debi Vs Jagadis Chunder Dhabal and another
Privy Council · (1902) 29 IndApp 82
Muna Kunwar (Representative of Ratan Singh) and Others Vs Chandika And; Drigbijai Singh
Privy Council · (1902) 02 PRI CK 0001
Gangi and Another Vs Ramaswami
Madras High Court · (1902) 12 MLJ 103
Mahomed Wahiduddin Vs Hakiman
Calcutta High Court · (1902) ILR (Cal) 278
Kokil Ghose and another Vs Kasimuddi Malita
Calcutta High Court · (1902) 02 CAL CK 0005
Dampanaboyina Gangi and Another Vs Addala Ramaswami
Madras High Court · (1903) ILR (Mad) 736 : (1902) ILR (Mad) 736
Purushottama Patnaik Vs Choitana Naiko and Others
Madras High Court · (1902) 12 MLJ 188
Ramakishore Dosjee Vs The Coimbatore Spinning and Weaving Co., Limited
Madras High Court · (1903) ILR (Mad) 79 : (1902) 12 MLJ 439