JUDGMENT DATABASE

Search 12,21,380 Indian judgments.

12,21,380 judgments in All Courts · page 60,588 of 61,069

High Courts11 Feb 1902

Surja Pershad Narain Singh Vs Reid

Calcutta High Court · (1902) ILR (Cal) 622

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High Courts11 Feb 1902Dismissed

Hamid Ali and Another Vs Mujawar Husain Khan and Another

Allahabad High Court · (1902) ILR (All) 257

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High Courts11 Feb 1902

Venkata Subba Row Vs Purushottam and Others

Madras High Court · (1903) ILR (Mad) 133 : (1902) 12 MLJ 262

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High Courts10 Feb 1902

Boidya Nath Panday Vs Ghisu Mandal

Calcutta High Court · (1902) 02 CAL CK 0026

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High Courts10 Feb 1902

Rodger Vs Ashutosh Mukerji

Calcutta High Court · (1902) 02 CAL CK 0001

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High Courts10 Feb 1902

Mallikarjunadu Setti and Narayanamurti Ayyar Vs Lingamurti Pantulu and Valliappa Chetti Karuppan Chetti and Others Vs Tandavaraya Desikar and Another

Madras High Court · (1902) ILR (Mad) 244

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High Courts07 Feb 1902

Bhai Lal Chowdhuri and others Vs The Emperor

Calcutta High Court · (1902) 02 CAL CK 0033

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High Courts07 Feb 1902

Gobind Koeri Vs Emperor

Calcutta High Court · (1902) ILR (Cal) 385

Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 225

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High Courts07 Feb 1902

Mohendro Nath Das Gupta Vs Emperor

Calcutta High Court · (1902) ILR (Cal) 387

Penal Code, 1860 (IPC) — Section 411, 489

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High Courts07 Feb 1902

Emperor Vs Gulzari Lal

Allahabad High Court · (1902) ILR (All) 254

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High Courts06 Feb 1902

Emperor Vs Mathura Prasad

Calcutta High Court · (1902) 02 CAL CK 0015

Bengal Municipal Act, 1884 — Section 273(1)

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High Courts06 Feb 1902

Bhai Lal Chowdhry Vs Emperor

Calcutta High Court · (1902) ILR (Cal) 417

Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 183

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High Courts06 Feb 1902

Jadu Mani Boistabee Vs Ram Kumar Chakravarti

Calcutta High Court · (1902) ILR (Cal) 239

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High Courts06 Feb 1902

Subbarami Reddi Vs Rajamannar Aiyangar

Madras High Court · (1902) 12 MLJ 396

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High Courts05 Feb 1902

Hossein Sardar Vs Kalu Sardar

Calcutta High Court · (1902) ILR (Cal) 481

Criminal Procedure Code, 1898 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 143, 379

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High Courts05 Feb 1902

Chemon Garo Vs Emperor

Calcutta High Court · (1902) ILR (Cal) 415

Criminal Procedure Code, 1898 (CrPC) — Section 142, 199Penal Code, 1860 (IPC) — Section 427

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High Courts05 Feb 1902

Alimuddin Howladar Vs Emperor

Calcutta High Court · (1902) ILR (Cal) 392

Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 191

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High Courts05 Feb 1902

Kinoo Sheikh Vs Darastullah Mollah

Calcutta High Court · (1902) ILR (Cal) 393

Criminal Procedure Code, 1898 (CrPC) — Section 106

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High Courts05 Feb 1902

Bishu Shaik Vs Saber Mollah

Calcutta High Court · (1902) ILR (Cal) 409

Penal Code, 1860 (IPC) — Section 143, 379

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High Courts05 Feb 1902Dismissed

Dhapo Vs Bansi Lal and Others

Allahabad High Court · (1902) ILR (All) 242

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