High Courts21 Feb 1902
Venkatasubramany Iyer Vs Koran Kunnan Ammad and Others
Madras High Court · (1903) ILR (Mad) 19 : (1902) 12 MLJ 113
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,587 of 61,069
High Courts20 Feb 1902
Meiyyalu Nadan Vs Anjalay and Another
Madras High Court · (1902) ILR (Mad) 672
High Courts20 Feb 1902
Sreepada Brahmayya Pantulu Vs Parasuramayya
Madras High Court · (1902) 12 MLJ 348
High Courts19 Feb 1902
Pottivadu and Another Vs Veerayya
Madras High Court · (1902) 12 MLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 447
High Courts18 Feb 1902Dismissed
Iqbal Husen and Others Vs Nand Kishore and Others
Allahabad High Court · (1902) ILR (All) 294
High Courts17 Feb 1902Disposed Of
Collector of Jaunpur Vs Bithal Das and Another
Allahabad High Court · (1902) ILR (All) 291
High Courts15 Feb 1902Dismissed
Lalta Prasad and Another Vs Sadiq Husen
Allahabad High Court · (1902) ILR (All) 288
High Courts14 Feb 1902
Vedapuratti and Others Vs Vallabha Valiya Raja and Others
Madras High Court · (1902) ILR (Mad) 300
Transfer of Property Act, 1882 — Section 93
High Courts14 Feb 1902Dismissed
Kameshar Nath and Another Vs Sheoraj Singh
Allahabad High Court · (1902) 02 AHC CK 0003
High Courts14 Feb 1902
Seshamma Shettati and Others Vs Chickaya Hegade and Others
Madras High Court · (1902) ILR (Mad) 507 : (1902) 12 MLJ 119
Limitation Act, 1963 — Article 144
High Courts14 Feb 1902
In Re: Lakshiminarayana Ammal
Madras High Court · (1902) ILR (Mad) 515
English Finance Act, 1894 — Section 9(1)
High Courts13 Feb 1902
Puthia Valappil Barga alias Kunhunha Umma Vs Veloth Assenar and Others
Madras High Court · (1902) ILR (Mad) 733
High Courts13 Feb 1902
Kunhunha Umma Vs Valoth Assenar and Others
Madras High Court · (1902) 12 MLJ 405
High Courts13 Feb 1902
Ittappan Kuthiravattath Nair Vs Nanu Sastri and Others
Madras High Court · (1903) ILR (Mad) 37 : (1902) 12 MLJ 101
Limitation Act, 1908 — Section 19
High Courts12 Feb 1902Dismissed
Fayj Dhali and Others Vs Aftabuddin Sirdar and Others
Calcutta High Court · (1902) 02 CAL CK 0031
High Courts11 Feb 1902
Loke Nath Saha Chowdry Vs Nidu Biswas and others
Calcutta High Court · (1902) 02 CAL CK 0032