High Courts28 Jan 1902
King-Emperor Vs C. Srinivasan
Madras High Court · (1902) ILR (Mad) 726
Penal Code, 1860 (IPC) — Section 511
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,590 of 61,069
High Courts24 Jan 1902Allowed
Kailas Chandra Das and another Vs The Crown
Calcutta High Court · (1902) 01 CAL CK 0003
High Courts24 Jan 1902Dismissed
Syeda Bibi and Another Vs Mughal Jan and Others
Allahabad High Court · (1902) ILR (All) 231
High Courts23 Jan 1902
Gobind Sahai and another Vs Messrs. Sims and Carruthers
Calcutta High Court · (1902) 01 CAL CK 0002
High Courts23 Jan 1902
Alagappa Chetti Vs Sarathambal, by mother and guardian Krishnammal and Others
Madras High Court · (1902) 12 MLJ 438
High Courts23 Jan 1902
Alagappa Chetti Vs Sabathambal and Others
Madras High Court · (1902) ILR (Mad) 724
High Courts22 Jan 1902
Abdul Ghani Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 412
Criminal Procedure Code, 1898 (CrPC) — Section 215, 403Post Office Act, 1898 — Section 52
High Courts21 Jan 1902
Sarat Chunder Roy Vs Bepin Chandra Roy
Calcutta High Court · (1902) ILR (Cal) 389
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts21 Jan 1902
Surat Lall Chowdhry Vs Emperor
Calcutta High Court · (1902) 01 CAL CK 0010
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)Penal Code, 1860 (IPC) — Section 395
High Courts21 Jan 1902
Ambalathilakath Moidin Kutti Vs Ambalathilakath Kunhi Kutti Ali
Madras High Court · (1902) ILR (Mad) 721
High Courts20 Jan 1902
Narayana Ayyar Vs Venkataramana Ayyar and Others
Madras High Court · (1902) ILR (Mad) 220
Transfer of Property Act, 1882 — Section 88
High Courts16 Jan 1902Dismissed
Satya Kripal Bandopadhya and another, Executors to the Estate of Satya Doyal Bandopadhya Vs Gopi Kishore Mandul and others
Calcutta High Court · (1902) 01 CAL CK 0015
High Courts16 Jan 1902
Baida Nath Majumdar Vs Nibaran Chunder Ghose
Calcutta High Court · (1902) ILR (Cal) 242
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jan 1902
Mangan Das Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 379
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 147, 149, 149, 149, 304
High Courts15 Jan 1902
Bhugwan Chunder Kritiratna Vs Chundra Mala Gupta
Calcutta High Court · (1902) ILR (Cal) 773
High Courts15 Jan 1902
Rajamannar and Another Vs Venkatakrishnayya and Another Venkatakrishnayya Vs Rajamannar and Others
Madras High Court · (1902) ILR (Mad) 361
Limitation Act, 1963 — Article 123
High Courts15 Jan 1902
Rajamannar and Another Vs Venkatakristnayya and Another Venkatakristnayya and Another Vs Rajamannar and Another
Madras High Court · (1902) ILR (Mad) 361 : (1902) 12 MLJ 183
Probate and Administration Act, 1881 — Section 112