High Courts18 Dec 1901
Sangilia Pillai Vs The District Magistrate of Trichinopoly
Madras High Court · (1902) ILR (Mad) 659
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 195(7)
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,592 of 61,069
High Courts17 Dec 1901
Narayana Chettiar Vs Chokkappa Mudaliar and Seven Ors.
Madras High Court · (1902) ILR (Mad) 655
Trusts Act, 1882 — Section 82
High Courts16 Dec 1901
Thirtha Swami Vs Thirtha Swami and Others
Madras High Court · (1902) 12 MLJ 34
High Courts16 Dec 1901
Vidhyapurana Thirthaswami Vs Vidyanidhi Thirthaswami Vidyanidhi Thirthaswami, A Lunatic Represented by his Guardian ad Litem Keshavacharya and Others
Madras High Court · (1902) ILR (Mad) 654
High Courts13 Dec 1901Dismissed
Annoda Prosad Ghose Vs Rajendra Kumar Ghose
Calcutta High Court · (1902) ILR (Cal) 223
Bengal Land Revenue Sales Act, 1859 — Section 54
High Courts13 Dec 1901
Mohendra Nath Sarkar Vs Biswanath Haldar
Calcutta High Court · (1902) ILR (Cal) 231
Bengal Tenancy Act, 1885 — Section 49(B)
High Courts13 Dec 1901Dismissed
Amrito Lal Mukherjee Vs Ram Chandra Roy
Calcutta High Court · (1902) ILR (Cal) 60
High Courts13 Dec 1901
Sundaram Aiyar Vs The Madura Municipal Council
Madras High Court · (1902) 12 MLJ 37
Public Health Act, 1875 — Section 149
High Courts13 Dec 1901
S. Sundaram Ayyar Vs The Municipal Council of Madura and the Secretary of State for India in Council
Madras High Court · (1902) ILR (Mad) 635
Public Health Act — Section 149
High Courts12 Dec 1901
Ram Lochan Sarcar Vs Queen-Empress
Calcutta High Court · (1902) ILR (Cal) 214
Penal Code, 1860 (IPC) — Section 141, 150, 157
High Courts12 Dec 1901Dismissed
North-Western Commercial Banking Corporation Vs Muhammad Ismail Khan
Allahabad High Court · (1902) ILR (All) 208
High Courts12 Dec 1901
Venkateswarulu Vs Brahmaravutu Raja Kristnaji and Others
Madras High Court · (1902) ILR (Mad) 634
Succession Certificate Act, 1889 — Section 10
High Courts10 Dec 1901Allowed
Jagannath khan Vs Brojonath pal
Calcutta High Court · (1902) ILR (Cal) 580
High Courts10 Dec 1901
In Re: Manik Mandal, Brojo Mandal, Badan Mandal and Kailas Mandal
Calcutta High Court · (1901) 12 CAL CK 0004
High Courts10 Dec 1901
Akkanna and Another Vs Venkayya and Others
Madras High Court · (1902) ILR (Mad) 351
High Courts06 Dec 1901
Atul Chunder Mookerjee Vs Soshi Bhushan Mullick
Calcutta High Court · (1902) ILR (Cal) 63