High Courts02 Dec 1901
Emperor Vs Lyall and Others
Calcutta High Court · (1902) ILR (Cal) 128
Criminal Procedure Code, 1898 (CrPC) — Section 307, 451Penal Code, 1860 (IPC) — Section 147, 149, 343
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,594 of 61,069
Privy Council30 Nov 1901
Narendra Nath Pahari Vs Ram Gobind Pahari and others
Privy Council · (1902) 29 ILRPC 111 : (1901) 29 IndApp 17
Privy Council30 Nov 1901
Bahadur Singh and Others Vs Mohar Singh and others
Privy Council · (1902) 24 ILRPC 94 : (1901) 29 IndApp 1
Privy Council30 Nov 1901
Dinobundhu Shaw Chowdhry Vs Jogmaya Dasi and others
Privy Council · (1902) 29 ILRPC 154 : (1901) 29 IndApp 9
Privy Council30 Nov 1901
Moti Chand and Others Vs Ganga Prasad Singh and another
Privy Council · (1902) 24 ILRPC 174
High Courts29 Nov 1901
Valambal and Another Vs Logambal Ammal and Another
Madras High Court · (1902) 12 MLJ 94
High Courts28 Nov 1901
Nagendra Nath Bose and Another Vs Bhuban Mohan Chakravarti and Others
Calcutta High Court · (1901) 11 CAL CK 0003
High Courts28 Nov 1901
The Zamindar of Vizianagram Vs Behara Suryanarayana Patrulu
Madras High Court · (1902) ILR (Mad) 587
Transfer of Property Act, 1882 — Section 108, 111
High Courts27 Nov 1901Allowed
Parbati Nath Dutt Vs Rajmohun Dutt
Calcutta High Court · (1902) ILR (Cal) 367
Estates Partition Act, 1897 — Section 116, 149, 150
High Courts27 Nov 1901
Bahir Das Chakravarti Vs Nobin Chunder Pal
Calcutta High Court · (1902) ILR (Cal) 306
Civil Procedure Code, 1908 (CPC) — Section 150, 151
High Courts27 Nov 1901Disposed Of
Brij Mohan Lal Vs Shiam Singh
Allahabad High Court · (1902) ILR (All) 164
High Courts26 Nov 1901Dismissed
Sita Nath Bandopadhya Vs Bissessur Roy Chaudhuri
Calcutta High Court · (1901) 11 CAL CK 0002
High Courts26 Nov 1901
Krishna Ayyar Vs Muthusami Ayyar
Madras High Court · (1902) ILR (Mad) 506
Transfer of Property Act, 1882 — Section 89
High Courts26 Nov 1901
Krishna Aiyar Vs Muthusami Aiyar
Madras High Court · (1902) 12 MLJ 62
Transfer of Property Act, 1882 — Section 89
High Courts25 Nov 1901
Sambasiva Ayyar Vs Vydinadasami and Others
Madras High Court · (1902) ILR (Mad) 535
High Courts25 Nov 1901
King-Emperor Vs Krishnayya
Madras High Court · (1902) ILR (Mad) 534
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts22 Nov 1901
Hemangini Chowdhrani Vs Srigobinda Chowdhury
Calcutta High Court · (1902) ILR (Cal) 203
High Courts22 Nov 1901
King-Emperor Vs Alagarisami Pathan and Another
Madras High Court · (1902) ILR (Mad) 546
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts21 Nov 1901Dismissed
Rup Chand Mahton Vs Gurdan Singh and Others
Calcutta High Court · (1902) ILR (Cal) 283
Bengal Tenancy Act, 1885 — Section 61
High Courts21 Nov 1901Dismissed
Gopal Dei Vs The Bhartpur State
Allahabad High Court · (1902) ILR (All) 160