High Courts13 Mar 1899Dismissed
Muhammad Niamat Ali Khan Vs Ghaffar Muhammad Khan and Others
Allahabad High Court · (1899) ILR (All) 272
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12,20,314 judgments in All Courts · page 60,595 of 61,016
High Courts11 Mar 1899
Tika Ram Vs The Deputy Commissioner of Bara Banki
Calcutta High Court · (1899) ILR (Cal) 707
Privy Council11 Mar 1899
Parvatibhai and Others Vs Runchordas Vandra Wandas and others
Privy Council · (1899) 26 IndApp 71
Privy Council11 Mar 1899
Sundaralingasawmi Kamaya Naik Vs Ramasawmi Kamaya Naik
Privy Council · (1899) 26 IndApp 55
Privy Council11 Mar 1899
Bhagwan Singh and Others Vs Bhagwan Singh and others
Privy Council · (1899) 21 ILRPC 412 : (1899) 26 IndApp 153
Privy Council11 Mar 1899
Balusu Gurulingaswami; Radha Mohun and Beni Parsad Vs Balusu Ramalakshmamma and others And; Hardai Bibi and another
Privy Council · (1899) 21 ILRPC 460 : (1899) 26 IndApp 113
Privy Council11 Mar 1899
Lala Beni Ram and Another Vs Kundan Lall and others
Privy Council · (1899) 26 IndApp 58
High Courts11 Mar 1899Disposed Of
Beni Ram and Another Vs Kundan Lal and Others
Allahabad High Court · (1899) ILR (All) 496
High Courts09 Mar 1899Dismissed
Narain Das Vs Lalta Prasad and Others
Allahabad High Court · (1899) ILR (All) 269
High Courts08 Mar 1899
Umesh Chunder Ghose Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 571
Opium Act, 1878 — Section 5, 9
High Courts08 Mar 1899
Lalit Mohan Saha Vs Chunder Mohan Roy
Calcutta High Court · (1899) 03 CAL CK 0017
High Courts08 Mar 1899
Bodh Narain Vs Mahomed Moosa
Calcutta High Court · (1899) ILR (Cal) 650
Bengal Tenancy Act, 1885 — Section 66(2)(3)Rent Law of Bengal, L.P. Act, 1869 — Section 78
High Courts06 Mar 1899
Sarojini Dasi Vs Kedar Nath Mitter
Calcutta High Court · (1899) ILR (Cal) 639
Probate and Administration Act, 1881 — Section 25
Privy Council04 Mar 1899
Lakshmi Annee and Others Vs Pranal Annee
Privy Council · (1899) 26 IndApp 101
Privy Council04 Mar 1899
Braja Kisora Devu Garu Vs Kundana Devi Patta Mahadevi Garu
Privy Council · (1899) 26 IndApp 66
Privy Council04 Mar 1899
Rajah Setrucherla Virabhadra Suryanarayana and Another Vs Rajah Setrucherla Ramabha Dra and another
Privy Council · (1899) 26 IndApp 167
High Courts03 Mar 1899
Khetter Mohan Pal and Others Vs Pran Kristo Kabiraj and on his death, his widow and executrix Sm. Kadambini Debi
Calcutta High Court · (1899) 03 CAL CK 0031
High Courts03 Mar 1899Dismissed
Nityanund Roy Vs Banshi Chandra Bhuiyan and Others
Calcutta High Court · (1899) 03 CAL CK 0030
High Courts03 Mar 1899Dismissed
Gobindo Chunder Chukerbutty Vs Basant Kumar Chukerbutty and Others
Calcutta High Court · (1899) 03 CAL CK 0029