High Courts06 Dec 1901
Alayakkammal Vs Arunachala Chetty and Another
Madras High Court · (1902) 12 MLJ 97
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,593 of 61,069
High Courts05 Dec 1901
Jagannath Manjhi Vs Jumman Ali Putwari
Calcutta High Court · (1902) ILR (Cal) 247
Bengal Tenancy Act, 1885 — Section 52
High Courts05 Dec 1901Allowed
Wazir-Un-Nissa Vs Ilahi Bakhsh and Others
Allahabad High Court · (1902) ILR (All) 172
High Courts04 Dec 1901Dismissed
Uttam Chandra Krithy Vs Khetra Nath Chattopadhya
Calcutta High Court · (1902) ILR (Cal) 577
High Courts04 Dec 1901Dismissed
Ganga Charan Roy and Others Vs Sasti Mandal and Others
Calcutta High Court · (1901) 12 CAL CK 0007
High Courts04 Dec 1901
Seetamraju Kondalrow Vs The Collector of Godavari on Behalf of the Secretary of State for India
Madras High Court · (1902) ILR (Mad) 632
Railways Act, 1989 — Section 7
High Courts03 Dec 1901
Kuldip Sahai Vs Budhan Mahton
Calcutta High Court · (1902) ILR (Cal) 410
Criminal Procedure Code, 1898 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 147
High Courts03 Dec 1901
Mohananda Chatterjee and another Vs Akhoy Kumar Barari and Surja Kumar Chatterjee
Calcutta High Court · (1901) 12 CAL CK 0002
Privy Council03 Dec 1901
Karuppanan Servai and Others Vs Srinivasan Chetti and others
Privy Council · (1901) 29 IndApp 38
High Courts03 Dec 1901
Pamu Sanyasi and Another Vs Zamindar of Jayapur
Madras High Court · (1902) ILR (Mad) 540
High Courts03 Dec 1901
Karuppanan Servai and Others Vs Srinivasan Chetti and Others
Madras High Court · (1902) ILR (Mad) 215
High Courts03 Dec 1901
Arogya Udayan Vs Appachi Rowthan and Others
Madras High Court · (1902) ILR (Mad) 543
High Courts03 Dec 1901
Arogya Udayan Vs Appachi Rowthen and Others
Madras High Court · (1902) 12 MLJ 35
High Courts03 Dec 1901
Krishnama Chariar Vs Appasami Mudaliar and Another
Madras High Court · (1902) ILR (Mad) 545
High Courts03 Dec 1901
Krishnama Chariar Vs Appasami Moodaliar and Another
Madras High Court · (1902) 12 MLJ 280
High Courts03 Dec 1901
Appa Rao and Another Vs Krishna Ayyangar and Another
Madras High Court · (1902) ILR (Mad) 537
High Courts03 Dec 1901
Dargavarapu Sarbapu Vs Rampratapu and Others
Madras High Court · (1902) ILR (Mad) 580