High Courts28 May 1902Disposed Of
Debi Prasad Vs Jai Karan Singh and Others
Allahabad High Court · (1902) ILR (All) 479
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,578 of 61,069
High Courts27 May 1902
Akhil Chandra Biswas Vs Akhil Chandra Dey and others
Calcutta High Court · (1902) 05 CAL CK 0042
High Courts27 May 1902
Lala Majlis Sahai Vs Musst. Narain Bibi
Calcutta High Court · (1902) 05 CAL CK 0006
High Courts27 May 1902
Adhore Chandra Dey Vs Ambika Churn Roy
Calcutta High Court · (1902) 05 CAL CK 0003
High Courts26 May 1902
Debi Churn Manna Vs Bipra Prosad Jana and others
Calcutta High Court · (1902) 05 CAL CK 0039
High Courts22 May 1902
Arjan Mollah Vs Jadunath Roy Chowdry and others
Calcutta High Court · (1902) 05 CAL CK 0040
High Courts22 May 1902
Fuzlur Rahman Vs Krishna Prasad
Calcutta High Court · (1902) ILR (Cal) 614
Specific Relief Act, 1877 — Section 9
High Courts22 May 1902
Mohamed Kahimuddin Sarkar Vs Lall Meah and Others
Calcutta High Court · (1902) 05 CAL CK 0011
High Courts21 May 1902
Kader Buksh Sarkar Vs Gour Kishore Roy Chowdry
Calcutta High Court · (1902) 05 CAL CK 0031
High Courts20 May 1902
King-Emperor Vs Chidghan Gossain and another
Calcutta High Court · (1902) 05 CAL CK 0037
High Courts20 May 1902
Nobin Chandra Chaudhuri, on his death Nishad Kamini Dasi and another Vs Kherode Nath Sur
Calcutta High Court · (1902) 05 CAL CK 0032
High Courts19 May 1902
Jogendra Nath Mukerjee Vs Methana Abraham
Calcutta High Court · (1902) 05 CAL CK 0001
High Courts16 May 1902
Sri Sri Isvar Boidyanath Jeo by Shebait Shoilajanund Ojha Vs Peary Churn Dey and Another
Calcutta High Court · (1902) 05 CAL CK 0038
High Courts16 May 1902Allowed
Shoilojanund Ojha Vs Peary Charan Dey
Calcutta High Court · (1902) ILR (Cal) 470