High Courts24 Jul 1906Dismissed
Jugal Kishore Vs Fakhr-Ud-Din and Others
Allahabad High Court · (1907) ILR (All) 90
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,388 of 60,970
High Courts20 Jul 1906
Mathura Mandal Vs Ganga Charan Gope
Calcutta High Court · (1906) ILR (Cal) 1219
Bengal Tenancy Act, 1885 — Section 50
High Courts20 Jul 1906
Tiluk Chandra Roy and others Vs Jasoda Kumar Roy and others
Calcutta High Court · (1906) 07 CAL CK 0010
High Courts20 Jul 1906Dismissed
Chiddu and Others Vs Kunwar Sen and Others
Allahabad High Court · (1907) ILR (All) 49
High Courts20 Jul 1906
Soosaya Pillai Vs Aiyakannu Pillai (dead) and Others
Madras High Court · (1906) ILR (Mad) 529 : (1906) 16 MLJ 475
High Courts19 Jul 1906Allowed
Bhagabati Debya Chowdhurani Vs Basanta Kumari Debi
Calcutta High Court · (1906) 07 CAL CK 0018
High Courts19 Jul 1906Dismissed
Bhutnath Mondol Vs Secretary of State for India in Council and Others
Calcutta High Court · (1906) 07 CAL CK 0007
High Courts19 Jul 1906
Pandurang Balaji Apte Vs Nagu Dagdu Chaugula
Bombay High Court · (1906) 8 BOMLR 610
High Courts19 Jul 1906
Alagappa Chetty Vs Chidambaram Chetty and Others
Madras High Court · (1906) ILR (Mad) 526
Merchant Shipping Act, 1894 — Section 24, 57
High Courts18 Jul 1906Dismissed
Badri Narain and Others Vs Ram Das
Allahabad High Court · (1907) ILR (All) 27
High Courts18 Jul 1906Allowed
Basdeo Pande Vs Balbhaddar Pande
Allahabad High Court · (1907) ILR (All) 44
High Courts18 Jul 1906
Manavala Chetty (Accused) Vs Emperor
Madras High Court · (1907) ILR (Mad) 569 : (1906) ILR (Mad) 569
Criminal Procedure Code, 1898 (CrPC) — Section 227, 233, 234Penal Code, 1860 (IPC) — Section 478, 480
High Courts17 Jul 1906Allowed
Krishnabai Janardan Vs Manohar Sundarrao
Bombay High Court · (1906) 8 BOMLR 671
High Courts17 Jul 1906
Narayanasami Padayachi Vs Govindasami Padayachi
Madras High Court · (1906) ILR (Mad) 473 : (1906) 16 MLJ 505
High Courts17 Jul 1906
Peria Kovil Kalavi Appan Sadagopa Rananuja Periya Jeeyangar by his authorised agent K. Venkatachariar Vs Lakshmi Doss
Madras High Court · (1907) ILR (Mad) 1 : (1906) 16 MLJ 393
High Courts16 Jul 1906
Purshotam Murlidhar Vs Sitaram Balkrishna
Bombay High Court · (1906) 8 BOMLR 606
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts16 Jul 1906
Benin Menahim Yousaf Vs John Poleologo
Bombay High Court · (1906) 8 BOMLR 580
Registration Act, 1877 — Section 17(d)