High Courts27 Jul 1909
Sankaran Subban Patter and Others Vs Mangalasheri Kunhu Moidu Musaliar and Another
Madras High Court · (1910) ILR (Mad) 34 : 3 Ind. Cas. 428
Negotiable Instruments Act, 1881 (NI) — Section 16
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,389 of 61,106
High Courts26 Jul 1909
Narasimma Ammal Vs Srinivasa Ragava Iyanagar and Others
Madras High Court · (1910) ILR (Mad) 112 : 5 Ind. Cas. 760
High Courts26 Jul 1909
Prokash Kumar Mookerjee Vs A.D.F. Harvey
Calcutta High Court · 3 Ind. Cas. 785
High Courts26 Jul 1909
Mulluk Chand Das and Another Vs Satish Chandra Das and Others
Calcutta High Court · 3 Ind. Cas. 306a
Bengal Tenancy Act, 1885 — Section 20(7)
High Courts26 Jul 1909Dismissed
Narsingh Sahai Vs Bhagwan Sahai
Allahabad High Court · (1909) ILR (All) 612
High Courts26 Jul 1909Disposed Of
Santokh Narain Singh and Others Vs The Collector of Ghazipur, Manager of the Estate of Babu Gouri Shankar Prashad Singh and Others
Allahabad High Court · 3 Ind. Cas. 557
High Courts26 Jul 1909Allowed
Bhagwan Sahai Vs Lala Narsing Sahai
Allahabad High Court · 3 Ind. Cas. 615
Easements Act, 1882 — Section 59Transfer of Property Act, 1882 — Section 54
High Courts26 Jul 1909
The Salem Town Bank (Ld.) Vs K. Ramaswami Aiyar and Others
Madras High Court · (1914) 27 MLJ 236
High Courts24 Jul 1909
Malik Protab Singh Vs Khan Mahomed
Calcutta High Court · 3 Ind. Cas. 861
Criminal Procedure Code, 1898 (CrPC) — Section 432, 437
High Courts24 Jul 1909
Malik Pratap Singh Vs Khan Mahomed
Calcutta High Court · (1909) ILR (Cal) 994
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 423, 439
High Courts24 Jul 1909
W. and A. Graham and Co. Vs Chunilal Harilal and Co.
Bombay High Court · 4 Ind. Cas. 131
High Courts23 Jul 1909
Khosal Chandra Roy Chowdhury and Others Vs Ukiladdi and Others
Calcutta High Court · 3 Ind. Cas. 47
High Courts23 Jul 1909Allowed
Emperor Vs Hamid Ali
Calcutta High Court · (1910) ILR (Cal) 24
Opium Act, 1878 — Section 10, 9(c)
High Courts23 Jul 1909
Kamal Krishna Kundu Chowdhury Vs Rai Kedar Nath Kundu Chowdhury Bahadur
Calcutta High Court · 3 Ind. Cas. 34
Bengal Tenancy Act, 1885 — Section 65Limitation Act, 1963 — Section 7
High Courts23 Jul 1909
Bhupendra Nath Chatterji Vs Upendra Nath Cangopadhya
Calcutta High Court · 3 Ind. Cas. 39
High Courts23 Jul 1909
In Re: Official Assignee''s Commission
Calcutta High Court · (1909) ILR (Cal) 990 : 4 Ind. Cas. 697
Insolvency Act, 1848 — Section 19
High Courts23 Jul 1909
Gobinda Mohun Das and Others Vs Kunja Behari Das and Others
Calcutta High Court · 4 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3, 22, 24
High Courts23 Jul 1909
Brindaban Chunder Shaha Vs Sureshwar Saha Pramanik
Calcutta High Court · 3 Ind. Cas. 178
Probate and Administration Act, 1881 — Section 50