High Courts02 Aug 1909
Janeswari Babuasin Vs Babu Ekradeswar Singh Babu Ekradeswar Singh Vs Janeswari Babuasin
Calcutta High Court · 3 Ind. Cas. 207
Evidence Act, 1872 — Section 90
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,387 of 61,106
High Courts02 Aug 1909
Sreematy Asaban Banu Vs Ananda Chandra Dutt Auction Purchaser and Others
Calcutta High Court · 3 Ind. Cas. 116
Evidence Act, 1872 — Section 44
High Courts02 Aug 1909Disposed Of
Tajammul Husain Khan Vs Nawabdad Khan and Others
Allahabad High Court · 3 Ind. Cas. 830
Court Fees Act, 1870 — Section 10
High Courts02 Aug 1909
Kaliswara Gurukkal Vs Nataraja Tambiran and Others
Madras High Court · 3 Ind. Cas. 255
High Courts31 Jul 1909
Ganga Narain Pal Vs Corporation of Calcutta
Calcutta High Court · (1909) 07 CAL CK 0034
High Courts30 Jul 1909
Rakhal Chandra Shah Vs Damodar Shah
Calcutta High Court · (1909) 07 CAL CK 0065
High Courts30 Jul 1909
Gannu Singh Vs Musammat Bhagwati Koeri and Others
Calcutta High Court · 3 Ind. Cas. 234
Specific Relief Act, 1877 — Section 42
High Courts30 Jul 1909
Rakhal Chandra Shaha Vs Damodur Shaha
Calcutta High Court · (1909) 07 CAL CK 0040
High Courts30 Jul 1909
Kari Singh Vs Tufani Dhanuk and Others
Calcutta High Court · (1909) 07 CAL CK 0037
High Courts30 Jul 1909
Lala Dhanukdhari Lal and Others Vs Babu Ram Ahir and Others
Calcutta High Court · (1909) 07 CAL CK 0017
High Courts30 Jul 1909
Kamala Prosad Singh and Others Vs Jhunti Raut and Others
Calcutta High Court · 3 Ind. Cas. 114
High Courts30 Jul 1909
Shapurji Hormasji Harver Vs Monosseh Jacob Monosseh
Bombay High Court · 4 Ind. Cas. 107
Privy Council30 Jul 1909
Kunwar Pertab Singh and Others Vs Musammat Izzat-Un-Nissa Begam and another
Privy Council · (1909) 36 IndApp 203
Privy Council30 Jul 1909
Rashid-Un-Nisa Vs Muhammad Ismail Khan and others
Privy Council · 3 IndCas 864
Privy Council30 Jul 1909
Abhiram Goswami Vs Shyama Charan Nandi
Privy Council · (1909) 36 ILRPC 1003 : (1909) 36 IndApp 148
Privy Council30 Jul 1909
Izzatunnisa Begam and Another Vs Kunwar Pertab Singh and others
Privy Council · (1909) 07 PRI CK 0007
Privy Council30 Jul 1909
Musammat Rashid-Un-Nisa Vs Muhammad Ismail Khan and others
Privy Council · (1909) 36 IndApp 168
High Courts30 Jul 1909Dismissed
Basant Deo Vs Keshal Deo and Another
Allahabad High Court · 2 Ind. Cas. 853
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jul 1909Dismissed
Shiam Lal and Another Vs Ram Piari
Allahabad High Court · 4 Ind. Cas. 706
Contract Act, 1872 — Section 64, 65