High Courts09 Aug 1909
Bishnu Charawn Modak Vs Mohesh Chandra Mohanti and Others
Calcutta High Court · 3 Ind. Cas. 87
Bengal Tenancy Act, 1885 — Section 46
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,385 of 61,106
High Courts09 Aug 1909
Gangaram Patna Vs Sasi Sekhar Chackravarty
Calcutta High Court · 3 Ind. Cas. 100
Bengal Tenancy Act, 1885 — Section 111
High Courts09 Aug 1909
Nitai Chand Saha Banikya and Another Vs Nagani Dasya and Another
Calcutta High Court · 3 Ind. Cas. 426
Succession Act, 1925 — Section 50(3)
High Courts09 Aug 1909Disposed Of
Sheikh Wajid Ali and Another Vs Sheikh Sahan alias Sheikh Shahban and Others
Allahabad High Court · 3 Ind. Cas. 820
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts07 Aug 1909Disposed Off
Emperor Vs Jagmohan and Others
Allahabad High Court · 4 Ind. Cas. 812
Penal Code, 1860 (IPC) — Section 211
High Courts07 Aug 1909Allowed
Abdul Rahman and Others Vs Emperor
Allahabad High Court · 3 Ind. Cas. 952
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts07 Aug 1909Disposed Of
Shib Shankar Lal and Another Vs Lala Soni Ram
Allahabad High Court · 3 Ind. Cas. 725
Limitation Act, 1908 — Section 19
High Courts06 Aug 1909
Chairman of Santipur Municipality Vs Bepin Behary Sen
Calcutta High Court · 3 Ind. Cas. 429
High Courts06 Aug 1909
Shwarnamoyi Debya Vs Navadurga Debya Chowdhurani and Another
Calcutta High Court · 3 Ind. Cas. 161
Specific Relief Act, 1877 — Section 42
High Courts06 Aug 1909
Dwarka Nath Nandi and Others Vs Mritunjoy Patra
Calcutta High Court · 3 Ind. Cas. 175
Transfer of Property Act, 1882 — Section 85
High Courts06 Aug 1909
Projapat Jha and Others Vs Emperor
Calcutta High Court · (1909) 08 CAL CK 0045
High Courts06 Aug 1909Dismissed
Kishori Pal, Defendant No. 1 Vs Sheikh Bhusai Bhuiya
Calcutta High Court · (1909) 08 CAL CK 0002
High Courts06 Aug 1909Dismissed
Gopal Singh and Another Vs Ganga Prashad Pande
Allahabad High Court · 3 Ind. Cas. 827
High Courts06 Aug 1909
Nanammai Vs The Collector of Trichinopoly
Madras High Court · (1910) 20 MLJ 97
High Courts05 Aug 1909
Dakhineswar Misra and Others Vs Haris Chundra Chatterji
Calcutta High Court · 4 Ind. Cas. 368
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 183