High Courts05 Aug 1909
Hira Lal Sahu Vs Emperor
Calcutta High Court · 3 Ind. Cas. 113
Criminal Procedure Code, 1898 (CrPC) — Section 516
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,386 of 61,106
High Courts05 Aug 1909
Surja Prasad Sukul and Others Vs Shyama Sundari Debi and Others
Calcutta High Court · (1909) 08 CAL CK 0049
High Courts05 Aug 1909
Kumar Rameswar Malia and Others Vs Bhaba Sundari Debi
Calcutta High Court · (1909) 08 CAL CK 0046
High Courts05 Aug 1909
Bindubashini Dasi Vs Giridhari Lal Roy and Others
Calcutta High Court · 3 Ind. Cas. 330
High Courts05 Aug 1909
Lal Chand Shaw and Others Vs Srimatl Sarnamoyee Dasi
Calcutta High Court · 3 Ind. Cas. 102
High Courts05 Aug 1909Dismissed
Harbans Tiwari Vs Tota Sahu and Others
Allahabad High Court · 3 Ind. Cas. 735
Civil Procedure Code, 1882 — Section 45
High Courts05 Aug 1909Disposed Of
Chittar Mal and Another Vs Behari Lal and Others
Allahabad High Court · 4 Ind. Cas. 261
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts05 Aug 1909
Sekharan Nair (dead) and Others Vs Kongot Eacharan Nair and Others
Madras High Court · (1910) 20 MLJ 121
Court Fees Act, 1870 — Section 4, 6
High Courts04 Aug 1909
Banku Behary Sarkar and Another Vs Benode Pal Kumar and Others
Calcutta High Court · 3 Ind. Cas. 350
Bengal Tenancy Act, 1885 — Section 45
High Courts04 Aug 1909
Municipal Commissioner of Bombay Vs G.I.P. Railway Company
Bombay High Court · 4 Ind. Cas. 281
City of Bombay Municipal Council Act, 1988 — Section 394(i)(d)Railways Act, 1890 — Section 7
High Courts03 Aug 1909
Sarat Chandra Chatterjee Vs Rakha Hari Mukhopadhyay and Others
Calcutta High Court · 3 Ind. Cas. 177
High Courts03 Aug 1909
Thittar Jha and Another Vs Ramdhari Chowdhury
Calcutta High Court · 3 Ind. Cas. 81
High Courts03 Aug 1909Disposed Of
Telu Ram and Others Vs Raja Ram and Another
Allahabad High Court · 3 Ind. Cas. 722
High Courts03 Aug 1909
Manikkam alias Manika Asari Vs Emperor
Madras High Court · 3 Ind. Cas. 77
Criminal Procedure Code, 1898 (CrPC) — Section 109, 110
High Courts03 Aug 1909
Chettikulam Prasauna Venkatachella Reddiar Vs Chettikulam Kumara Venkatachella Reddiar
Madras High Court · (1910) 20 MLJ 394
High Courts02 Aug 1909
Rahimkhan Hyderkhan Vs Dadamiya Hyderkhan and Others
Bombay High Court · 4 Ind. Cas. 833(1)
Hereditary Offices Act, 1874 — Section 25, 36
High Courts02 Aug 1909Dismissed
Indra Nath Banerjee Vs Rooke
Calcutta High Court · (1910) ILR (Cal) 81