High Courts12 Aug 1909
Thakur Jawahir Singh Vs Thakur Jai Karan Singh
Allahabad High Court · 4 Ind. Cas. 59
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,384 of 61,106
High Courts11 Aug 1909
N. Subbaraya Iyer and Others Vs Vaithinatha Iyer and Another
Madras High Court · (1910) ILR (Mad) 115 : 5 Ind. Cas. 931
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(1)Limitation Act, 1963 — Section 22
High Courts11 Aug 1909
Maharaja Parbhu Narain Singh Bahadur Vs Babu Beni Singh and Others
Calcutta High Court · (1909) 08 CAL CK 0048
High Courts11 Aug 1909
Jagat Tarini Dasi and on her death her Heirs and Legal Representatives Manmatha Nath Mitter and Others Vs Pandit Rakhal Chandra Tewary and Others
Calcutta High Court · 3 Ind. Cas. 324
Bengal Tenancy Act, 1885 — Section 148(h)Limitation Act, 1963 — Section 22
High Courts11 Aug 1909
Maigar Singh and Others Vs Joti Lal Sahu and Others
Calcutta High Court · 3 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts11 Aug 1909Dismissed
Manmotha Nath Mitter and Others Vs Rakhal Chandra Tewary and Others
Calcutta High Court · (1909) 08 CAL CK 0009
High Courts11 Aug 1909
Bhimappa Tamappa and Others Vs Khanappa Venkappa and Others
Bombay High Court · 4 Ind. Cas. 594
High Courts11 Aug 1909Disposed Of
Kampta Parshad and Another Vs Mohan Bhagat and Others
Allahabad High Court · 3 Ind. Cas. 782
High Courts11 Aug 1909
Lala Chandrabhan Lall Vs Manik Pandey and Others
Allahabad High Court · 3 Ind. Cas. 721
High Courts10 Aug 1909
S. Narayanan Chetti and Others Vs S. Ramasawmi Chettiar and Others
Madras High Court · 4 Ind. Cas. 1069(1)
High Courts10 Aug 1909
Samarendra Chandra Deb Vs Birendra Kishore
Calcutta High Court · (1909) 08 CAL CK 0073
High Courts10 Aug 1909
Bowen Vs Bowen
Calcutta High Court · (1909) ILR (Cal) 1018 : 4 Ind. Cas. 699a
Divorce Act, 1869 — Section 36
High Courts10 Aug 1909
Sankar Nath Pandit Vs Madan Mohan Das
Calcutta High Court · (1909) 08 CAL CK 0047
High Courts10 Aug 1909
Saratmani Debi Vs Bata Krishna Banerjee
Calcutta High Court · (1909) 08 CAL CK 0044
High Courts10 Aug 1909
Lakshmi Narayan Maiti and Another Vs Gopal Chandra Maity
Calcutta High Court · 3 Ind. Cas. 443
Transfer of Property Act, 1882 — Section 90
High Courts10 Aug 1909
Bhaichand Gulabchand and Others Vs Bala Khandu Teli
Bombay High Court · 4 Ind. Cas. 834
Civil Procedure Code, 1882 — Section 263, 264
High Courts10 Aug 1909
Mardansaheb Gansusaheb and Others Vs Rajaksaheb Kashimsaheb
Bombay High Court · 4 Ind. Cas. 254
High Courts10 Aug 1909
Ram Charan Misir Vs Bhagwan Das and Another
Allahabad High Court · 5 Ind. Cas. 874