High Courts18 Aug 1909
Sri Sethuramaswamiar and Others Vs Sri Meruswamiar and Others
Madras High Court · (1911) ILR (Mad) 470 : (1910) 20 MLJ 108
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,383 of 61,106
High Courts18 Aug 1909
Sri Sethuramaswamy Iyer and Others Vs Sri Meruswami Iyer and Others
Madras High Court · 4 Ind. Cas. 76
High Courts18 Aug 1909
Pudiya Kovilakath Kuttuni Thamburan and Others Vs Kuth Valia Thamburatti and Another
Madras High Court · 3 Ind. Cas. 480
Land Acquisition Act, 1894 — Section 11
High Courts17 Aug 1909
In Re: Abinash Chandra Moitra
Calcutta High Court · (1910) ILR (Cal) 173 : 5 Ind. Cas. 406
Legal Practitioners Act, 1879 — Section 14
High Courts17 Aug 1909
Satya Kumar Banerjee Vs Satya Kirpal Banerjee and Another
Calcutta High Court · 3 Ind. Cas. 247
Transfer of Property Act, 1882 — Section 118
High Courts17 Aug 1909
Mathuradas Gokuldas and Co. Vs Narbadashankar Harjivan
Bombay High Court · 4 Ind. Cas. 99
High Courts16 Aug 1909
Makhanchora Sarkar Vs Nisind Gonai and Others
Calcutta High Court · 3 Ind. Cas. 438
High Courts16 Aug 1909
Hem Chandra Ghosh Vs Durga Pada Neogi and Others
Calcutta High Court · 3 Ind. Cas. 435
High Courts16 Aug 1909
Sangira Malappa Vs Ramappa Sangappa
Bombay High Court · 4 Ind. Cas. 257
Evidence Act, 1872 — Section 92
High Courts16 Aug 1909
Rama Dattu Vs Sakharam Lingu and Others
Bombay High Court · 4 Ind. Cas. 256
Transfer of Property Act, 1882 — Section 90
High Courts16 Aug 1909
T. Lutchimee Doss and Another Vs The Secretary of State for India in Council
Madras High Court · 3 Ind. Cas. 456
Contract Act, 1872 — Section 15
High Courts13 Aug 1909
Kanakasabapathy Chetty Vs Venkatarama Iyer and Others
Madras High Court · 5 Ind. Cas. 339
High Courts13 Aug 1909
Saminatha Vellala Thevan Vs Muthusawmi Vellala Thevan
Madras High Court · (1910) 20 MLJ 98
High Courts12 Aug 1909
K. Chinnaya Asari Vs Annayappa Mooniappa Mudali and Another
Madras High Court · 5 Ind. Cas. 41
High Courts12 Aug 1909
Isri Prosad and Others Vs Rai Gunga Prosad Singh Bahadur and Others
Calcutta High Court · 3 Ind. Cas. 311
Transfer of Property Act, 1882 — Section 68(b)
High Courts12 Aug 1909
Kalu Mirza Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 91
Criminal Procedure Code, 1898 (CrPC) — Section 122, 123(3), 367, 424Evidence Act, 1872 — Section 11
High Courts12 Aug 1909
Jethabhai Nursey Vs Chapsey Cooverji
Bombay High Court · 4 Ind. Cas. 108
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts12 Aug 1909Dismissed
Ram Prashad Misser and Others Vs Babu Mahadbo Parshad and Others
Allahabad High Court · 3 Ind. Cas. 640