High Courts19 Jan 1910Allowed
Emperor Vs Mulji Damodardas
Bombay High Court · (1910) 12 BOMLR 122
Bombay Municipal Corporation Act, 1888 — Section 390, 390(1)
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,382 of 61,135
High Courts19 Jan 1910Dismissed
Emperor Vs Balvantrao Anantrao
Bombay High Court · (1910) 12 BOMLR 124
Bombay Abkari Act, 1878 — Section 43(b)
High Courts19 Jan 1910Allowed
Emperor Vs Raja Bahadur Shivlal Motilal
Bombay High Court · (1910) 12 BOMLR 126
Bombay Municipal Corporation Act, 1888 — Section 377
High Courts19 Jan 1910Dismissed
Sheo Saran Lal Vs Emperor
Allahabad High Court · 5 Ind. Cas. 896
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 408, 467
High Courts19 Jan 1910Dismissed
Chotey Singh Vs Eshwari and Others
Allahabad High Court · 5 Ind. Cas. 295
Civil Procedure Code, 1882 — Section 257ATransfer of Property Act, 1882 — Section 88
High Courts19 Jan 1910Dismissed
Sheobalak Kalwar and Others Vs Kalka Singh and Others
Allahabad High Court · 5 Ind. Cas. 317
High Courts19 Jan 1910Dismissed
Piran Shah Vs Salig Ram and Others
Allahabad High Court · 5 Ind. Cas. 267
High Courts19 Jan 1910Dismissed
Kesho Das and Another Vs Makshodan Das
Allahabad High Court · 5 Ind. Cas. 870
High Courts19 Jan 1910Disposed Of
Samodh Dhar Dube and Another Vs Bhuladhar Dube and Another
Allahabad High Court · 5 Ind. Cas. 284
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts19 Jan 1910Dismissed
Salig Ram Mahajan and Another Vs Narain Das and Another
Allahabad High Court · 5 Ind. Cas. 263
High Courts19 Jan 1910
P. Chengalvaraya Mudaly Vs The Official Assignee of Madras and Others
Madras High Court · (1910) ILR (Mad) 467 : 5 Ind. Cas. 379
High Courts19 Jan 1910
The Sessions Judge Vs Sundra Singh
Madras High Court · (1911) 21 MLJ 441
Criminal Procedure Code, 1898 (CrPC) — Section 180Penal Code, 1860 (IPC) — Section 412
High Courts18 Jan 1910
Alapati Ammanna and Another Vs Narayanasamy Naidu Garu, Receiver Nidadavole Estate of Nellore
Madras High Court · 6 Ind. Cas. 720(1)
High Courts18 Jan 1910
Enamuddin Jamadar Vs Abdul Jabbar Duftri
Calcutta High Court · 5 Ind. Cas. 489
High Courts18 Jan 1910
Bhabanath Chakravarti and Others Vs Peary Sarma and Others
Calcutta High Court · 6 Ind. Cas. 544
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(2)
High Courts18 Jan 1910
Mahammad Zeaulla Miah and Others Vs Sukliannessa Bibi and Others
Calcutta High Court · 5 Ind. Cas. 352
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts18 Jan 1910
Nando Lal Neogy Vs Bejoy Chandra Chatterjee, Overseer Garalia Municipality
Calcutta High Court · 46 Ind. Cas. 518
Bengal Municipal Act, 1932 — Section 217
High Courts18 Jan 1910
The Collector of Shahjahnpur as Manager of the Court of Wards of the Estate of Kuar Budhpal Singh Vs Lala Kunj Behari Lal
Allahabad High Court · 5 Ind. Cas. 210(1)
High Courts18 Jan 1910
Pidda Enumundugaru alias Arulu Ramudu Vs Emperor
Madras High Court · 5 Ind. Cas. 797(1)