JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,391 of 61,106
High Courts20 Jul 1909
Bhut Nath Dome and Another Vs Emperor
Calcutta High Court · 3 Ind. Cas. 867
Penal Code, 1860 (IPC) — Section 304, 323
High Courts20 Jul 1909
Vishvanath Dnyanoba Vs Lallu Kabla and Others
Bombay High Court · 4 Ind. Cas. 137
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6
Privy Council20 Jul 1909
Manikka Mudaliar Vs Shunmugaroya Mudaliar
Privy Council · (1909) 36 IndApp 185
Privy Council20 Jul 1909
Secretary of State For India Vs India General Steam Navigation and Railway Company Ld.
Privy Council · (1909) 36 ILRPC 967 : (1909) 36 IndApp 200
Privy Council20 Jul 1909
Prag Narain Vs Kamakhia Singh and others
Privy Council · (1909) 31 ILRPC 551
Privy Council20 Jul 1909
Munshi Prag Narain Vs Thakur Kamakhia Singh and others
Privy Council · 3 IndCas 798
High Courts20 Jul 1909
Janakisetty Sooryudu alias Sooraya Vs Miriyala Hanumayya
Madras High Court · (1909) ILR (Mad) 521 : 3 Ind. Cas. 281
High Courts19 Jul 1909Allowed
Chairman of Chittagong Municipality Vs Jogesh Chandra Rai
Calcutta High Court · (1910) ILR (Cal) 44 : 3 Ind. Cas. 1
Bengal Municipal Act, 1884 — Section 112, 113, 114, 351A, 46
High Courts19 Jul 1909
Nilmamud Sarkar and Others Vs Bowl Chandra Das and Others
Calcutta High Court · (1909) 07 CAL CK 0043
High Courts17 Jul 1909
Hriday Chandra Das Vs Shib Chandra Goswami
Calcutta High Court · 3 Ind. Cas. 7
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139
High Courts17 Jul 1909
N. Joachimson and Co. Vs Meghji Valji
Bombay High Court · 3 Ind. Cas. 801
Contract Act, 1872 — Section 215
High Courts17 Jul 1909
Vasanji Tricumji and Co. Vs Ismailbhai Shivji and Others and In Re: Mahomedbhai Allarakhia Nanji
Bombay High Court · 4 Ind. Cas. 130
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts16 Jul 1909
Moniruddin Sarkar Vs Mochhabin Mondal and Others
Calcutta High Court · (1909) 07 CAL CK 0007
High Courts16 Jul 1909Allowed
Musammat Dropati Bibi and Another Vs Babu Ram Rajpal Rai Bahadur
Allahabad High Court · 3 Ind. Cas. 31
High Courts16 Jul 1909Dismissed
Musammat Nanhi Bahu Vs Dhunde
Allahabad High Court · 3 Ind. Cas. 908
Penal Code, 1860 (IPC) — Section 406