JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,393 of 61,106
High Courts13 Jul 1909
Kamini Sundari Dassya and Others Vs Sabed Sheikh and Others
Calcutta High Court · (1909) 07 CAL CK 0066
High Courts13 Jul 1909
L.O. Clarke Vs Brajendra Kissore Roy Chowdhuri
Calcutta High Court · 3 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts13 Jul 1909
Mohamad Yusuffe and Others Vs Jashodha Kumar Das Purkaista and Others
Calcutta High Court · (1909) 07 CAL CK 0039
High Courts13 Jul 1909Dismissed
Khushalgir and Another Vs Gobindgir
Allahabad High Court · 3 Ind. Cas. 904
High Courts13 Jul 1909Disposed Of
Emperor Vs Sultan Singh and Others
Allahabad High Court · (1909) ILR (All) 606 : 4 Ind. Cas. 24
High Courts13 Jul 1909
Sri Raja Sheomangal Singh Sahib Bahadur Vs Sardar Singh and Others
Allahabad High Court · 2 Ind. Cas. 985
High Courts13 Jul 1909
Veera Pannadi Vs Karuppa Pannadi and Others
Madras High Court · 2 Ind. Cas. 980
Transfer of Property Act, 1882 — Section 99
High Courts13 Jul 1909
In Re: Botcha Ramudu and Another
Madras High Court · 4 Ind. Cas. 1051
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts13 Jul 1909
P. Velayuda Naicker and Others Vs Haider Hussain Khan Saheb and Another
Madras High Court · (1910) ILR (Mad) 100 : 3 Ind. Cas. 729
Transfer of Property Act, 1882 — Section 84
High Courts12 Jul 1909
Guru Das Kundoo Chowdhuri and Others Vs Kumar Basanta Kumar Roy
Calcutta High Court · 3 Ind. Cas. 15
High Courts12 Jul 1909Dismissed
Kedar Bans Lal Misser Vs Maharani Janki Koeri
Calcutta High Court · (1909) 07 CAL CK 0001
High Courts12 Jul 1909
Narayan Raoji Ranade Vs Gangaram Ratanchand Marwadi
Bombay High Court · 3 Ind. Cas. 816
High Courts10 Jul 1909Dismissed
Naurang Lal Vs Partap and Another
Allahabad High Court · 3 Ind. Cas. 44
High Courts10 Jul 1909Dismissed
Bunkates Sewak Singh Vs Rama Das and Others
Allahabad High Court · 3 Ind. Cas. 905
Transfer of Property Act, 1882 — Section 59
High Courts10 Jul 1909Disposed Of
Baij Nath Dass and Others Vs Sohan Bibi
Allahabad High Court · (1909) ILR (All) 545