High Courts10 Jul 1909Disposed Of
Jadu Rai and Another Vs Ganesh Parshad and Others
Allahabad High Court · 3 Ind. Cas. 79
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,394 of 61,106
High Courts09 Jul 1909
Jotindra Nath Acharjee Chowdhury Vs Moharshey
Calcutta High Court · 3 Ind. Cas. 430a
Bengal Tenancy Act, 1885 — Section 153
High Courts09 Jul 1909
Singer Manufacturing Company Vs Raja Prosad
Calcutta High Court · (1909) ILR (Cal) 960
Contract Act, 1872 — Section 74
High Courts09 Jul 1909
Ram Kristo Mohapatra Vs Jagannath Mohapravu, Idol and Another, Shebait
Calcutta High Court · 3 Ind. Cas. 98
High Courts09 Jul 1909
Singer Manufacturing Co. Vs Raja Prosad
Calcutta High Court · (1909) 07 CAL CK 0015
High Courts09 Jul 1909
Sheikh Abdul Vs Chabil Jan Bibi and Others
Calcutta High Court · (1909) 07 CAL CK 0013
High Courts09 Jul 1909
Babua Das Vs Abdul Majid Chowdhury Khan Bahadur and Others
Calcutta High Court · (1909) 07 CAL CK 0009
High Courts09 Jul 1909
Vaman Sakharam Khare Vs Emperor
Bombay High Court · 3 Ind. Cas. 776
Criminal Procedure Code, 1898 (CrPC) — Section 108
High Courts09 Jul 1909Dismissed
Mathura Prasad Vs Ganga Ram and Others
Allahabad High Court · 5 Ind. Cas. 519
High Courts09 Jul 1909Dismissed
Churaman Kandu and Others Vs Ajudhia Singh and Others
Allahabad High Court · 3 Ind. Cas. 117
High Courts09 Jul 1909
Thiagaraja Mudeliar and Another Vs Kandasawmi Mudaly and Others
Madras High Court · 2 Ind. Cas. 977
Evidence Act, 1872 — Section 107
High Courts08 Jul 1909
Mohunt Ram Sundar Dass Vs Barham Deo Narain Thakur and Others
Calcutta High Court · (1909) 07 CAL CK 0061
High Courts08 Jul 1909
Nirad Mohini Dassi Vs Shibadas Pal Dewasin
Calcutta High Court · (1909) ILR (Cal) 975
High Courts08 Jul 1909
Nirodbarani Dassi Vs Shiba Das Pal Dewasin
Calcutta High Court · 3 Ind. Cas. 76
High Courts08 Jul 1909
Pranjivandas Lakhmidas Vs Bhavanishankar Ramshankar
Bombay High Court · 3 Ind. Cas. 780
High Courts07 Jul 1909
Suleman Adam Vs Emperor
Bombay High Court · 3 Ind. Cas. 774
Criminal Procedure Code, 1898 (CrPC) — Section 112, 115
High Courts07 Jul 1909
Bichubha Mansangji Vs Vela Dhanji Patel and Others
Bombay High Court · 3 Ind. Cas. 773
High Courts07 Jul 1909
Ishan Chundra Dutt Vs Kunja Mohan Deb
Calcutta High Court · (1909) 07 CAL CK 0044
High Courts07 Jul 1909
Girwardhari Lal Vs Emperor
Calcutta High Court · 4 Ind. Cas. 13
Criminal Procedure Code, 1898 (CrPC) — Section 197, 235