High Courts16 Jul 1909Disposed Of
Bhikari Das Vs Shib Lal and Others
Allahabad High Court · 3 Ind. Cas. 91
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,392 of 61,106
High Courts16 Jul 1909Dismissed
Sukhram and Another Vs Udai Ram
Allahabad High Court · 3 Ind. Cas. 85
High Courts15 Jul 1909
Rani Mina Kumari Bibi Vs Surendra Narain Chakravarty
Calcutta High Court · 3 Ind. Cas. 12
Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1963 — Article 109, 29, 36, 39, 48
High Courts15 Jul 1909
Bai Rewa Alias Next Friend of Minor Vs Jethabai Vithal and a Minor
Bombay High Court · 4 Ind. Cas. 133(1)
High Courts15 Jul 1909
Jagmohan Singh and Another Vs Sarju Mal and Others
Allahabad High Court · 3 Ind. Cas. 40
High Courts14 Jul 1909
Gobind Mohun Doss and Others Vs Kunja Behary Doss
Calcutta High Court · 4 Ind. Cas. 364
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, 115
High Courts14 Jul 1909
Ahmedullah Bhuiya and Others Vs Kaminuddin Patwari and Others
Calcutta High Court · (1909) 07 CAL CK 0014
High Courts14 Jul 1909
Fakir Shai Mondal and Others Vs Chandmoni Dassya and Others
Calcutta High Court · (1909) 07 CAL CK 0010
High Courts14 Jul 1909
Kumar Ronendra Narain Roy and Others Vs Kishori Lal Roy Chowdhuri and 6 Ors. and Raja Sree Nath Roy and 8 Ors.
Calcutta High Court · (1909) 07 CAL CK 0002
High Courts14 Jul 1909Dismissed
Ajkumar Singh and Others Vs Ram Saran and Others
Allahabad High Court · 3 Ind. Cas. 33
High Courts14 Jul 1909Allowed
Emperor Vs Ahmad Hitsain Khan
Allahabad High Court · 3 Ind. Cas. 965
Penal Code, 1860 (IPC) — Section 173
High Courts14 Jul 1909Allowed
Emperor Vs Ahmad Husain Khan
Allahabad High Court · (1909) ILR (All) 608
High Courts14 Jul 1909
A. Subramania Aiyer Vs P. Nagarathna Naicker and Others
Madras High Court · 5 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts14 Jul 1909
P.K. Kuppusawmi Naidu Vs P.K. Andalammal and Another
Madras High Court · 3 Ind. Cas. 440
Suits Valuation Act, 1887 — Section 11
High Courts14 Jul 1909
A. Subramania Iyer Vs P. Nagarathna Naicker and Others
Madras High Court · (1910) 20 MLJ 151
Civil Procedure Code, 1908 (CPC) — Section 30