High Courts23 Jul 1909
Government of Eastern Bengal and Assam Vs Seraj-Ud-Din and Others
Calcutta High Court · (1909) 07 CAL CK 0003
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,390 of 61,106
High Courts23 Jul 1909Dismissed
Ram Harakh Tewari and Others Vs Ishardat Tewari and Others
Allahabad High Court · 3 Ind. Cas. 558
High Courts23 Jul 1909
Chaudhri Daryoo Singh Vs Bharat Singh and Others
Allahabad High Court · 3 Ind. Cas. 562
Court Fees Act, 1870 — Section 7(5)
High Courts23 Jul 1909
Krishna Reddi and Others Vs King-Emperor
Madras High Court · (1910) 20 MLJ 102
Criminal Procedure Code, 1898 (CrPC) — Section 195, 428
High Courts23 Jul 1909
Shivachidambara Mudeley and Another Vs Kamakshi Ammal and Others
Madras High Court · (1910) ILR (Mad) 71 : 3 Ind. Cas. 433
Limitation Act, 1963 — Article 115, 116, 23Transfer of Property Act, 1882 — Section 76
High Courts23 Jul 1909
Rajah Damaka Kumara Thimma Wayanim Bahadur Varu, Rajah of Kalahasti Vs P. Rama Rayanimgar
Madras High Court · 3 Ind. Cas. 84
Succession Certificate Act, 1889 — Section 10
High Courts23 Jul 1909
In Re: Krishna Reddy and Others
Madras High Court · (1910) ILR (Mad) 90 : 5 Ind. Cas. 881
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts22 Jul 1909
Ashruf Ali Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 1016
Opium Act, 1878 — Section 9
High Courts22 Jul 1909
Pundlik Udaji Jadhav Vs S.M. Railway Company
Bombay High Court · 3 Ind. Cas. 964
Railways Act, 1890 — Section 75
High Courts22 Jul 1909
Bhagvandas Dharamsi Vs A. Besse Frenchman
Bombay High Court · 3 Ind. Cas. 960
Aden Courts Act, 1864 — Section 8Presidency Small Cause Courts Act, 1882 — Section 69
High Courts22 Jul 1909
Yogambal Boyee Ammani Ammal Vs Naina Pilai Markayar
Madras High Court · (1910) ILR (Mad) 15 : 3 Ind. Cas. 110
Contract Act, 1872 — Section 69
High Courts22 Jul 1909
Karumbar Pandrapantdaram and Another Vs Audimula Ponnapandaram and Others
Madras High Court · (1910) ILR (Mad) 262 : 3 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Section 53, 54, 57
High Courts21 Jul 1909
Kali Mohan Kar and Others Vs Nakari Chandra Das
Calcutta High Court · (1909) 07 CAL CK 0041
High Courts21 Jul 1909
Balla Sakharam Koregaonkar Vs Emperor
Bombay High Court · 3 Ind. Cas. 778
Bombay Abkari Act, 1878 — Section 43(g)
High Courts21 Jul 1909
Datta Ram Kashinath Wagle Vs Emperor
Bombay High Court · 3 Ind. Cas. 285
Criminal Procedure Code, 1898 (CrPC) — Section 411Penal Code, 1860 (IPC) — Section 405
High Courts21 Jul 1909
Emperor Vs Nagji Ghelabhai
Bombay High Court · 3 Ind. Cas. 962(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts21 Jul 1909
Akbar Khan and Others Vs Muhammad Ali Khan and Others
Allahabad High Court · 4 Ind. Cas. 23
Civil Procedure Code, 1908 (CPC) — Section 115