High Courts07 Jul 1909Dismissed
Lachman Misra Vs Ramjas Sahu and Others
Allahabad High Court · 2 Ind. Cas. 983
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,395 of 61,106
High Courts07 Jul 1909
Fateh Ram and Others Vs Babu Sham Lal
Allahabad High Court · 2 Ind. Cas. 991
Civil Procedure Code, 1882 — Section 257A, 258
High Courts07 Jul 1909
Bhagwant Singh Vs Nara1n Singh and Others
Allahabad High Court · 3 Ind. Cas. 538
High Courts06 Jul 1909
Lajpat Rai Vs "The Englishman," Ltd.
Calcutta High Court · (1909) ILR (Cal) 883
Penal Code, 1860 (IPC) — Section 131
High Courts06 Jul 1909
Lala Lajpat Rai Vs The "Englishman" Ltd. and Others
Calcutta High Court · 3 Ind. Cas. 224
High Courts06 Jul 1909Dismissed
Narsingh Das and Others Vs Musammat Munna and Another
Allahabad High Court · 3 Ind. Cas. 537
Transfer of Property Act, 1882 — Section 61, 99
High Courts06 Jul 1909Dismissed
Gaya Din Vs Mata Din and Others
Allahabad High Court · (1909) ILR (All) 599
High Courts05 Jul 1909
Tara Prasonno Mukherjee Vs Asutosh Chowdhury
Calcutta High Court · (1909) 07 CAL CK 0036
High Courts05 Jul 1909
Dagdu Sakharam Vs Totaram Narayan and Others
Bombay High Court · 4 Ind. Cas. 243
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts05 Jul 1909Dismissed
Debi Saran Pande Vs Ramjas and Others
Allahabad High Court · (1909) ILR (All) 541
High Courts05 Jul 1909
Tota Ram Vs Musammat Sahodra and Others
Allahabad High Court · 2 Ind. Cas. 988
High Courts05 Jul 1909
Debi Saran Vs Ramjas and Others
Allahabad High Court · 2 Ind. Cas. 982
North Western Provinces and Oudh Land Revenue Act, 1901 — Section 111, 233(k)
High Courts05 Jul 1909
Suppiah Thevan Vs M. Krishna Row and Others
Madras High Court · 3 Ind. Cas. 435
Trusts Act, 1882 — Section 75
High Courts05 Jul 1909
Yelamanchili Bapayya and Others Vs Yelamanchili Rukhamma
Madras High Court · 4 Ind. Cas. 1069
High Courts02 Jul 1909
Krishnaji Narayan Hardikar Vs Balkrishna Venkatesh Phadke
Bombay High Court · 3 Ind. Cas. 772
High Courts02 Jul 1909
Kisandas Rupchand and Others Vs Rachappa Vithoba Shilvant and Others
Bombay High Court · 4 Ind. Cas. 726
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Jul 1909Disposed Of
Aman Ali Khan and Another Vs Musammat Nazimannissa and Another
Allahabad High Court · 3 Ind. Cas. 19