High Courts28 Jun 1909
Jagattara Dassi Vs Daulati Bewa
Calcutta High Court · (1910) ILR (Cal) 75
Bengal Tenancy Act, 1885 — Section 12, 18
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,397 of 61,106
High Courts28 Jun 1909
Ram Prosad Malla Vs Raghubar Malla
Calcutta High Court · 4 Ind. Cas. 6
Civil Procedure Code, 1882 — Section 224Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 476Penal Code, 1860 (IPC) — Section 209
High Courts26 Jun 1909
Peruri Suryanarayan and Co. Vs Gullapudi Chinna Narsingham and Others
Bombay High Court · 4 Ind. Cas. 133
Arbitration Act, 1940 — Section 19
High Courts26 Jun 1909Dismissed
Harnand and Others Vs Kalloo and Another
Allahabad High Court · 3 Ind. Cas. 2
High Courts24 Jun 1909
Chhatu Kurmi Vs Rajaram Tewari
Calcutta High Court · 3 Ind. Cas. 374
Probate and Administration Act, 1881 — Section 69
High Courts24 Jun 1909
Dharma Nand and Another Vs Khema and Others
Allahabad High Court · 3 Ind. Cas. 8
High Courts22 Jun 1909
Maharaja Ravaneswar Prasad Singh Vs Baij Nath Ram Goenka
Calcutta High Court · 3 Ind. Cas. 401
High Courts22 Jun 1909
Bhut Nath Naskar and Another Vs Surendra Nath Dutt and Another
Calcutta High Court · (1909) 06 CAL CK 0052
High Courts22 Jun 1909
Bhutnath Naskar and Another Vs Monmotho Nath Mitra
Calcutta High Court · (1909) 06 CAL CK 0048
High Courts22 Jun 1909
Gouri Sankar Datta Mozumdar Vs Minnat Ali Chowdhuri and Others
Calcutta High Court · (1909) 06 CAL CK 0015
High Courts22 Jun 1909
Kanu Ram Deb and Another Vs Kashi Chandra Sarma Chowdhuri and Others
Calcutta High Court · (1909) 06 CAL CK 0012
High Courts21 Jun 1909
Jogendra Nath Sircar and Others Vs Tincowri Bhattacharjya
Calcutta High Court · 3 Ind. Cas. 205
High Courts21 Jun 1909
Pratap Narain Deo Vs Harihar Singh
Calcutta High Court · (1909) ILR (Cal) 927
Transfer of Property Act, 1882 — Section 106
High Courts21 Jun 1909
Gooroo Prasanno Lahiri and Another Vs Ambikamoyi Dasya and Another
Calcutta High Court · (1909) 06 CAL CK 0004
High Courts21 Jun 1909
Jivanji Jamshedji Lakdawalla Vs Burjorji Naserwanji Vakil and Others
Bombay High Court · 3 Ind. Cas. 770
High Courts21 Jun 1909
Ismailji Yusufali Vs Raghunath Lachiram Marwadi
Bombay High Court · 3 Ind. Cas. 779
Contract Act, 1872 — Section 25
High Courts21 Jun 1909
Mahadev Narayan Lokhande Vs Vinayak Gangadhar Purandhare
Bombay High Court · 3 Ind. Cas. 769
Dekkhan Agriculturists Relief Act, 1879 — Section 2(6)(2)Transfer of Property Act, 1882 — Section 88