High Courts17 Dec 1908
Sherbanoo Vs Ajbai and Another
Bombay High Court · 1 Ind. Cas. 309
Criminal Procedure Code, 1898 (CrPC) — Section 491
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,399 of 61,069
High Courts16 Dec 1908
Rajaruthna Kavundan Vs Doraisami Kavundan and Others
Madras High Court · 4 Ind. Cas. 1134
High Courts16 Dec 1908
Keshab Nath Bhattacharya and Another Vs Manir-Ud-Din Sarkar and Another
Calcutta High Court · 4 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Dec 1908
Krishna Govinda Jawadar and Others Vs Banka Behari Shaha and Others
Calcutta High Court · 4 Ind. Cas. 526
High Courts16 Dec 1908
Bhuyian Sarat Kumar Das Mahapatra Vs Akshoy Narain Das and Others
Calcutta High Court · 9 Ind. Cas. 961
High Courts16 Dec 1908
Motilal Kalyandas Vs Bai Ochha
Bombay High Court · 1 Ind. Cas. 338
Bombay Civil Courts Act, 1869 — Section 9
High Courts16 Dec 1908Allowed
Behari Bharthi Vs Bhagwan Gir and Others
Allahabad High Court · (1909) ILR (All) 114 : 1 Ind. Cas. 162
High Courts16 Dec 1908
Mooriyat Putikayil Kuntimina and Others Vs Mooriyat Patikayil Kuntambi and Others
Madras High Court · (1909) ILR (Mad) 315 : 1 Ind. Cas. 195
High Courts16 Dec 1908
Balakrishna Aiyar and Others Vs Muthusawmy Aiyar Muthusawmy Aiyar Vs Balakrishna Aiyar and Others
Madras High Court · (1909) ILR (Mad) 271 : 3 Ind. Cas. 878
High Courts16 Dec 1908
K. Raghavalu Chetty Vs Adinarayana Chetty and Others
Madras High Court · (1909) ILR (Mad) 323 : 2 Ind. Cas. 616(1)
High Courts16 Dec 1908
K.S. Srinivasa pillay and Another Vs Vasudeva Mudaliar and Another
Madras High Court · (1909) ILR (Mad) 312 : 4 Ind. Cas. 501
Limitation Act, 1963 — Section 31
High Courts15 Dec 1908
Sheik Mahamad Ravuther Vs The British India Steam Navigation Co., Ltd.
Madras High Court · (1909) ILR (Mad) 95 : 1 Ind. Cas. 977
Privy Council15 Dec 1908
Ram Golam Sahu Vs Barsati Singh
Privy Council · (1909) 36 ILRPC 336 : (1908) 36 IndApp 27 : 1 IndCas 124
Privy Council15 Dec 1908
Chunni Lal Vs Kishori Lal
Privy Council · (1909) 31 ILRPC 116 : (1908) 36 IndApp 9
Privy Council15 Dec 1908
Maharani Janki Koer Vs Sham Shivendar Sahi
Privy Council · (1908) 36 IndApp 1
Privy Council15 Dec 1908
Sham Shivendar Sahi Vs Janki Koer
Privy Council · (1909) 36 ILRPC 311 : 1 IndCas 126