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High Courts03 Jun 1909

Natha Vs Miankhan and Another

Allahabad High Court · 2 Ind. Cas. 552(1)

North Western Provinces Tenancy Act, 1901 — Section 25, 4North Western Provinces Tenancy Act, 1901 — Section 25, 4North Western Provinces Tenancy Act, 1901 — Section 25, 4