High Courts13 Feb 1906
Rash Behary Shaha Vs Nrittya Gopal Nundy
Calcutta High Court · (1906) ILR (Cal) 477
Contract Act, 1872 — Section 39
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,402 of 60,970
High Courts13 Feb 1906
Venkappa Timappa Vs Fakirgowda Govindgowda
Bombay High Court · (1906) 8 BOMLR 346
High Courts12 Feb 1906Dismissed
Umesh Chandra Roy and Another Vs Gour Lal Chaudhury and Others
Calcutta High Court · (1906) 02 CAL CK 0004
High Courts09 Feb 1906
Dwarka Nath Saha Vs Ledu Sikdar
Calcutta High Court · (1906) ILR (Cal) 502
Registration Act, 1877 — Section 17, 3
High Courts08 Feb 1906
Budree Das Mukim Vs Chooni Lal Johurry and Others
Calcutta High Court · (1906) ILR (Cal) 789
High Courts08 Feb 1906
Sundar Jha Vs Bansman Jha
Calcutta High Court · (1906) ILR (Cal) 367
Civil Procedure Code, 1908 (CPC) — Section 26, 31
High Courts08 Feb 1906
Peatap Narain Mukerjee Vs Secretary of State for India
Calcutta High Court · (1906) ILR (Cal) 390
High Courts08 Feb 1906
Moti Thakoor Vs Deputy Conservator of Forests
Calcutta High Court · (1906) ILR (Cal) 895
High Courts07 Feb 1906
Emperor Vs Chinnapayan
Madras High Court · (1906) ILR (Mad) 372
Criminal Procedure Code, 1898 (CrPC) — Section 252
High Courts07 Feb 1906
Kikkara Appadu, minor by his mother and guardian Papa Vs Datti Kamayya and Another
Madras High Court · (1906) 16 MLJ 474
High Courts02 Feb 1906
Jaggeswar Dutt Vs Bhuban Mohan Mitra
Calcutta High Court · (1906) ILR (Cal) 425
Transfer of Property Act, 1882 — Section 85, 88
High Courts02 Feb 1906
Patha Muthammal and Others Vs Esup Rowther and Others
Madras High Court · (1906) ILR (Mad) 365
High Courts31 Jan 1906
Vythianada Tambiran Vs Mayandi Chetty
Madras High Court · (1906) ILR (Mad) 373
Criminal Procedure Code, 1898 (CrPC) — Section 148(3)
High Courts31 Jan 1906
Sayid Mahomed Ghouse Saheb and Another Vs Sayid Khadir Badshaw Saheb
Madras High Court · (1906) 16 MLJ 148
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 Jan 1906
Koroth Amman Kutti Vs Perungottil Appu Nambiar and Another
Madras High Court · (1906) ILR (Mad) 322