JUDGMENT DATABASE

Search 12,22,105 Indian judgments.

12,22,105 judgments in All Courts · page 60,403 of 61,106

High Courts25 May 1909Dismissed

Jhau Lal and Another Vs Pir Bakhsh and Another and Emperor

Allahabad High Court · 2 Ind. Cas. 453

Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 4(h)Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 4(h)Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 4(h)

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High Courts25 May 1909Dismissed

Dudh Nath Dube and Others Vs Lallu Dube and Others

Allahabad High Court · 2 Ind. Cas. 855

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High Courts25 May 1909Dismissed

Pusa Mal Vs Makdum Bakhsh and Others

Allahabad High Court · (1909) ILR (All) 514 : 3 Ind. Cas. 566

Limitation Act, 1963 — Article 139 (II)

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High Courts25 May 1909

Mamraj alias Mamua Vs Ramji Lal and Another

Allahabad High Court · 5 Ind. Cas. 177

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High Courts24 May 1909

Gajendra Chandra Burma Vs Bindubashini and Another

Calcutta High Court · 4 Ind. Cas. 5

Court Fees Act, 1870 — Section 12

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High Courts24 May 1909

Beni Madhab Christian and Others Vs Raj Chandra Pal and Another

Calcutta High Court · (1909) 05 CAL CK 0014

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High Courts24 May 1909

Preobarat Narain Singh Vs Murat Rai and Others

Calcutta High Court · (1909) 05 CAL CK 0010

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High Courts22 May 1909Dismissed

Mahadeo Prashad and Another Vs Ramdhari Khan and Others

Allahabad High Court · 2 Ind. Cas. 455

North Western Provinces Tenancy Act, 1901 — Section 202North Western Provinces Tenancy Act, 1901 — Section 202North Western Provinces Tenancy Act, 1901 — Section 202

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High Courts21 May 1909Dismissed