JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,405 of 61,106
High Courts12 May 1909
Silajit Mahto Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 865
Penal Code, 1860 (IPC) — Section 103(4), 141(4), 147, 323, 324
High Courts12 May 1909
Silajit Mahoto and Others Vs Emperor
Calcutta High Court · 4 Ind. Cas. 19
Penal Code, 1860 (IPC) — Section 147
High Courts12 May 1909
Behari Lal Chatterjee and Rash Behari Sen Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 749
High Courts12 May 1909
Bishambar Roy Vs Lakhatullah Sheikh and Others
Calcutta High Court · (1909) 05 CAL CK 0002
High Courts12 May 1909Dismissed
Ajudhiya and Another Vs Ram Sumer Misir
Allahabad High Court · 2 Ind. Cas. 376
High Courts12 May 1909Dismissed
Ram Sumer Misir Vs Ajudhia and Another
Allahabad High Court · (1909) ILR (All) 454
High Courts11 May 1909
Rai Charan Shar Mazumdar Vs The Administrator General of Bengal
Calcutta High Court · (1909) ILR (Cal) 856
Bengal Tenancy Act, 1885 — Section 52
High Courts11 May 1909
Rai Charan Sar Mazumdar and Another Vs Administrator-General of Bengal
Calcutta High Court · (1909) 05 CAL CK 0034
High Courts11 May 1909
Abdur Rahman Mullick Vs Khorban Mullick Matwali and Others
Calcutta High Court · (1909) 05 CAL CK 0033
Privy Council11 May 1909
Maheshwar Parshad Shukul and Another; Muhammad Ewaz Ali Khan Vs Muhammad Ewaz Ali Khan; Maheshwar Parshad Shukul and another
Privy Council · 3 IndCas 200
Privy Council11 May 1909
Raja Maneshar Bakhsh Singh Vs Shadi Lal and others
Privy Council · 3 IndCas 385
Privy Council11 May 1909
Shadi Lal and Others Vs Maneshar Bakhsh Singh
Privy Council · (1909) 31 ILRPC 386
Privy Council11 May 1909
Jagarnath Pershad Vs Hanuman Pershad
Privy Council · (1909) 36 ILRPC 833 : (1909) 36 IndApp 221 : 3 IndCas 465
Privy Council11 May 1909
Rup Narain and Another Vs Mussammat Gopal Devi and others
Privy Council · (1909) 36 IndApp 103
Privy Council11 May 1909
Lala Rup Narain Vs Gopal Devi
Privy Council · (1909) 36 ILRPC 780 : 3 IndCas 382
High Courts11 May 1909Dismissed
Hira Lal and Another Vs Bansidhar and Others
Allahabad High Court · 2 Ind. Cas. 262