High Courts11 May 1909Disposed Of
Muhammad Ewaz Ali Khan Vs Maheshar Parshad and Others Maheshar Parshad and Others Vs Muhammad Ewaz Ali Khan
Allahabad High Court · (1909) ILR (All) 394
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,406 of 61,106
High Courts10 May 1909
Kadir Bux Baipari and Another Vs Abdul Ali Fakir
Calcutta High Court · (1909) 05 CAL CK 0036
High Courts10 May 1909
Deb Narain Dutt Vs Baidta Nath Modak Napit and Others
Calcutta High Court · (1909) 05 CAL CK 0012
High Courts10 May 1909
Shib Lal and Others Vs Chatarbhuj and Others
Allahabad High Court · (1909) ILR (All) 450 : 2 Ind. Cas. 363
High Courts08 May 1909Dismissed
Bharath Singh Vs Debi Dayal and Others
Allahabad High Court · 2 Ind. Cas. 261
High Courts07 May 1909
Shyama Churn Ghosh Vs Mahomed Ali and Others
Calcutta High Court · 3 Ind. Cas. 466
Specific Relief Act, 1877 — Section 9
High Courts07 May 1909Dismissed
Ram Bakhsh Vs Chanda and Others
Allahabad High Court · 2 Ind. Cas. 306
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts07 May 1909Allowed
Nanak and Others Vs Sibba and Others
Allahabad High Court · 3 Ind. Cas. 536
Limitation Act, 1877 — Article 141(II)
High Courts06 May 1909
Dharmapal and Another Vs Mohant Krista Dayal
Calcutta High Court · (1909) 05 CAL CK 0030
High Courts06 May 1909Allowed
Ram Lal Vs Tasaduk Ali
Allahabad High Court · 2 Ind. Cas. 260
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts05 May 1909
Emperor Vs Annada Charan Thakur and Another
Calcutta High Court · (1909) 05 CAL CK 0047
High Courts05 May 1909
Emperor Vs Annada Charan Thakur
Calcutta High Court · (1909) ILR (Cal) 629
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 114, 302, 392
High Courts05 May 1909
Hem Chandra Kar and Others Vs Mathur Santhal
Calcutta High Court · (1909) 05 CAL CK 0013
High Courts05 May 1909
Indra Chand Bothra and Others Vs Khaja Mahammad Gowhar Ali Khan
Calcutta High Court · (1909) 05 CAL CK 0011
High Courts04 May 1909
Gangadhar Sarkar and Others Vs Khaja Abdul Ajij and Others
Calcutta High Court · (1909) 05 CAL CK 0007