High Courts10 Jan 1906
Girish Chandra Changdar Vs Golam Karim
Calcutta High Court · (1906) ILR (Cal) 451
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,404 of 60,970
High Courts08 Jan 1906Allowed
Chandra Kumar Majhi and others Vs Sandhyamoni and others
Calcutta High Court · (1906) 01 CAL CK 0006
High Courts08 Jan 1906
Abraham Pillai Vs Donald Smith and Another
Madras High Court · (1906) ILR (Mad) 324
Civil Procedure Code, 1908 (CPC) — Section 73, 75
High Courts05 Jan 1906
S.M. Sudevi Devi Vs Sovaram Agarwallah
Calcutta High Court · (1906) 01 CAL CK 0014
High Courts04 Jan 1906
Subbaroyadu Vs Gangayya
Madras High Court · (1906) ILR (Mad) 329
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts03 Jan 1906
Camani Vs The Administrator-General of Madras and Others
Madras High Court · (1906) ILR (Mad) 290
High Courts23 Dec 1905Allowed
Emperor Vs Sakharam Ganu
Bombay High Court · (1906) 8 BOMLR 120
Penal Code, 1860 (IPC) — Section 376
High Courts22 Dec 1905Dismissed
Apurba Krishna Roy and Others Vs Chundermoney Debi and Others
Calcutta High Court · (1905) 12 CAL CK 0012
High Courts22 Dec 1905
Ferguson Vs Um Chand Boid and Others
Calcutta High Court · (1906) ILR (Cal) 343
High Courts22 Dec 1905Dismissed
Kishori Raman Kapuria Vs Ananta Ram Laha and Another
Calcutta High Court · (1905) 12 CAL CK 0002
High Courts22 Dec 1905Allowed
Troylucko Nath Biswas, Nrittya Gopal Biswas and Others Vs Administrator-General of Bengal
Calcutta High Court · (1905) 12 CAL CK 0001
High Courts21 Dec 1905Allowed
Kripamoyee Dassi Vs Mohim Chandra Dutt
Calcutta High Court · (1905) 12 CAL CK 0017
High Courts21 Dec 1905
Kishwar Nath Sahi Dev Vs Kali Sankar Sahai and Others
Calcutta High Court · (1905) 12 CAL CK 0011
High Courts21 Dec 1905
Ramakrishna Ayyar and Another Vs Subrahmania Ayyar and Others
Madras High Court · (1906) ILR (Mad) 305
Limitation Act, 1963 — Article 111, 132Transfer of Property Act, 1882 — Section 55
High Courts20 Dec 1905
In Re: Manekji Cawasjee
Bombay High Court · (1906) 8 BOMLR 85
Insolvency Act, 1848 — Section 36
High Courts19 Dec 1905
Chakka Subbiah Vs Maddali Lakshminarayana and Another
Madras High Court · (1906) ILR (Mad) 298
High Courts19 Dec 1905
Narain Chandra Bannerjee and Others Vs The Howrah Municipality
Calcutta High Court · (1905) 12 CAL CK 0015
High Courts19 Dec 1905
In Re: Mowjee Liladhar
Bombay High Court · (1906) 8 BOMLR 32
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 195, 211
High Courts19 Dec 1905
In Re: Reference under Court Fees Act, 1870
Madras High Court · (1906) ILR (Mad) 367
Court Fees Act, 1870 — Section 7(e)IX