High Courts04 May 1909Dismissed
Debi Prashad Vs Stanley Ray
Allahabad High Court · 2 Ind. Cas. 223(1)
Provincial Insolvency Act, 1907 — Section 3(1)
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,407 of 61,106
High Courts04 May 1909Dismissed
Thakur Damber Singh Vs Lala Sri Kishun Das
Allahabad High Court · 2 Ind. Cas. 377
North Western Provinces Tenancy Act, 1901 — Section 177, 193
High Courts04 May 1909Dismissed
Damber Singh Vs Srikrishn Dass
Allahabad High Court · (1909) ILR (All) 445
High Courts03 May 1909
R.H. Wernicke and Others and The Amalgamated Tea Estates Co., Ld. Vs The Secretary of State for India in Council
Calcutta High Court · (1909) 05 CAL CK 0037
High Courts03 May 1909
Sheikh Latifar Rahaman and Others Vs A.H. Forbes
Calcutta High Court · (1909) 05 CAL CK 0032
High Courts03 May 1909
Finlay Muir and Co. Vs Radhakissen Gopikissen
Calcutta High Court · (1909) ILR (Cal) 736 : 3 Ind. Cas. 185
Contract Act, 1872 — Section 120
High Courts03 May 1909Dismissed
Musammat Amna Bibi and Others Vs Musammat Najmunnissa Bibi
Allahabad High Court · 2 Ind. Cas. 100
Pensions Act, 1871 — Section 11
High Courts03 May 1909Dismissed
Najmun-Nissa Vs Amna Bibi and Others
Allahabad High Court · (1909) ILR (All) 382
High Courts03 May 1909
Musammat Lachmina Kuer Vs Sampat Rai and Others
Allahabad High Court · 2 Ind. Cas. 88
High Courts30 Apr 1909
Nilmoney Sinha Vs Hardhan Das and Others
Calcutta High Court · (1909) 04 CAL CK 0006
High Courts30 Apr 1909
Annada Prosad Mukhopadhya Vs Mathura Lal Nag Mazumdar
Calcutta High Court · (1909) 04 CAL CK 0004
High Courts30 Apr 1909Disposed Of
Sarju and Others Vs District Judge of Benares
Allahabad High Court · (1909) ILR (All) 378 : 2 Ind. Cas. 356
High Courts30 Apr 1909Dismissed
Ram Narain Vs Ghanshyam Lal
Allahabad High Court · (1909) ILR (All) 379
High Courts30 Apr 1909
Shiam Lal Vs Emperor
Allahabad High Court · 2 Ind. Cas. 225
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts29 Apr 1909
Loke Nath Sahu Vs Achutananda Dass and Another
Calcutta High Court · (1909) 04 CAL CK 0029
High Courts29 Apr 1909Dismissed
Bhawan Singh Vs Narottam Singh
Allahabad High Court · 2 Ind. Cas. 365
High Courts29 Apr 1909Dismissed
Bhawan Singh Vs Narottam Singh and Another
Allahabad High Court · (1909) ILR (All) 444