High Courts03 Nov 1908
Thandavaroya Pillai and Another Vs Shunmugam Pillai
Madras High Court · (1909) ILR (Mad) 167 : 2 Ind. Cas. 341
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,409 of 61,069
High Courts29 Oct 1908
S. Appasami Aiyer and Another Vs Shunmugatha Odayan and Others
Madras High Court · 4 Ind. Cas. 1122
High Courts29 Oct 1908
The East India Distilleries and Sugar Factories Ltd. Vs The Tinnevelley Sarangapani Sugar Mills Co. Ltd. and Another
Madras High Court · 4 Ind. Cas. 872
Companies Act, 1956 — Section 139
High Courts29 Oct 1908
P.S. Samu Iyer and Others Vs Ayilam Gramom Vythi Pathar and Others
Madras High Court · 4 Ind. Cas. 617
High Courts29 Oct 1908
Subramania Chetty Vs Mahalingaswami Sivan and Others
Madras High Court · 3 Ind. Cas. 612(1)
Contract Act, 1872 — Section 69
High Courts29 Oct 1908
Emperor Vs Maheswara Kondaya and Another
Madras High Court · (1909) ILR (Mad) 543 : 4 Ind. Cas. 1113
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts29 Oct 1908
Kajikar Lakshmi Vs Maru Devi and Others
Madras High Court · (1909) ILR (Mad) 139 : 1 Ind. Cas. 999
High Courts28 Oct 1908
Sadhu Narayana Aiyangar Vs Ramaswami Aiyangar
Madras High Court · (1909) ILR (Mad) 203 : 3 Ind. Cas. 486
High Courts16 Oct 1908
Granthi Subbiah Chetty Vs Sreeman Maha Mandaleswara Katari Salwa Maharaja Umade and Others
Madras High Court · 4 Ind. Cas. 164
High Courts15 Oct 1908
Adam Umar Sale Vs Bapu Bawaji and Others
Bombay High Court · 1 Ind. Cas. 663
Bhagdari and Narwadari Act, 1862 — Section 3Limitation Act, 1963 — Section 4
High Courts15 Oct 1908
Gangashankar Prabhashankar Vs Badhar Madhbhai
Bombay High Court · (1908) 10 BOMLR 1163
Dekkhan Agriculturists Relief Act, 1879 — Section 7
High Courts15 Oct 1908Allowed
Adam Umar Sale Vs Bapu Bavaji
Bombay High Court · (1908) 10 BOMLR 1128
Bombay Bhagdari and Narvadari Act, 1862 — Section 3
High Courts14 Oct 1908
Venkata Subba Reddi and Another Vs Ayyalu Reddi
Madras High Court · (1909) ILR (Mad) 214 : 3 Ind. Cas. 488
Criminal Procedure Code, 1898 (CrPC) — Section 435, 437
High Courts13 Oct 1908
S.A. Subrahmanta Aiyar and Others Vs Savitri Ammal and Others
Madras High Court · 3 Ind. Cas. 321
High Courts13 Oct 1908
Ardeshir Bejanji Surti Vs Syed Sirdar Ali Khan
Bombay High Court · (1908) 10 BOMLR 1146
Transfer of Property Act, 1882 — Section 107
High Courts13 Oct 1908
Ardesir Bejonji Surti Vs Syed Sirdar Ali Khan and Others
Bombay High Court · 4 Ind. Cas. 804
Contract Act, 1872 — Section 2(g), 65Transfer of Property Act, 1882 — Section 107
High Courts13 Oct 1908
Sri Raja Bommadavara Venkata Narasimha Nayudu Bahadur Zamindar Garu Vs Kesara Neni Chinna Bappayya and Others
Madras High Court · (1910) ILR (Mad) 12 : 2 Ind. Cas. 614