High Courts29 Sept 1908
Palani Chetty Vs Rangiadoss Naidu
Madras High Court · (1909) ILR (Mad) 83 : 1 Ind. Cas. 746
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,411 of 61,069
High Courts29 Sept 1908
Acharath Bappan, Karanavan of Tarwad Vs Mathtjmmal Chovi and Another
Madras High Court · 3 Ind. Cas. 122
Transfer of Property Act, 1882 — Section 123
High Courts29 Sept 1908
In re: Manikam Pillai
Madras High Court · 3 Ind. Cas. 609(1)
Penal Code, 1860 (IPC) — Section 419, 511
High Courts29 Sept 1908
Samu Iyengar Vs The Secretary of State for India in Council
Madras High Court · 4 Ind. Cas. 1123
High Courts28 Sept 1908
Sultan Sahib Marakayar and Others Vs Chidambaram Chettiar and Others
Madras High Court · (1909) ILR (Mad) 136 : 1 Ind. Cas. 998
High Courts28 Sept 1908
Kalidindi Ramaraju and Others Vs Gadiraju Narasimharaju and Others Sayyapa Raju, Chinna Thirupathi Raju Vs Kalidindi Ramaraju and Others
Madras High Court · 4 Ind. Cas. 1109
Transfer of Property Act, 1882 — Section 54
High Courts24 Sept 1908
P.M. Appasawmy Pillay and Another Vs V. Ramanuja Chariar and Others
Madras High Court · 4 Ind. Cas. 620
High Courts24 Sept 1908
Signor Coppa D'Angelis Vs Signor G. D'Angelis
Madras High Court · (1908) 18 MLJ 566
High Courts23 Sept 1908
Emperor Vs Govind Venkatesh Yalgi
Bombay High Court · (1908) 10 BOMLR 1047
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts23 Sept 1908
Palani Kumarasamia Pillai and Another Vs Udayarnadan and Others
Madras High Court · 2 Ind. Cas. 345
High Courts23 Sept 1908
Palani Kumarasawmi Pillai and Another Vs S. Udayarnadan and Others
Madras High Court · (1909) ILR (Mad) 170 : (1908) 18 MLJ 490
High Courts23 Sept 1908
Natesa Aiyar alias Seshappa Aiyar Vs Rathai Ammal
Madras High Court · 4 Ind. Cas. 1104
High Courts22 Sept 1908
Venkatachella Chettiar and Others Vs Sampathu Chettiar and Others
Madras High Court · (1909) ILR (Mad) 62 : 1 Ind. Cas. 705
High Courts21 Sept 1908
Aiyakannu Pillai Vs Emperor
Madras High Court · (1909) ILR (Mad) 49 : 1 Ind. Cas. 597
High Courts19 Sept 1908Dismissed
Sir Jehangir C. Jehangir Vs The Hope Mills Ltd.
Bombay High Court · (1908) 10 BOMLR 1057
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts19 Sept 1908
Magoomal Jethanand Vs Hamid Bin Ali Bin Kamil
Bombay High Court · (1908) 10 BOMLR 1002
High Courts18 Sept 1908
Narendra Lal Khan Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 166
Criminal Procedure Code, 1898 (CrPC) — Section 167, 344, 498Penal Code, 1860 (IPC) — Section 400
High Courts18 Sept 1908
Rajah Narendra Lal Khan and Others Vs Emperor
Calcutta High Court · 1 Ind. Cas. 738
Criminal Procedure Code, 1898 (CrPC) — Section 498