High Courts02 Apr 1909
Trimbak Madhav Tilak Vs Narayan Hari Lele
Bombay High Court · 3 Ind. Cas. 164
Trusts Act, 1882 — Section 34
JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 60,412 of 61,104
High Courts02 Apr 1909Disposed Of
Durga Pershad Vs Hazari Lal and Others
Allahabad High Court · 1 Ind. Cas. 686
High Courts02 Apr 1909
Emperor Vs Intizar Ali Khan
Allahabad High Court · 2 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 438Criminal Procedure Code, 1898 (CrPC) — Section 438Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts02 Apr 1909
Maddali Venkatrayudu and Others Vs Moova Sankarayya
Madras High Court · 1 Ind. Cas. 901
High Courts02 Apr 1909
Sreekakulam Vencatasubbiah Vs Lavaaru Dade Sahib
Madras High Court · 2 Ind. Cas. 433
Transfer of Property Act, 1882 — Section 89
High Courts01 Apr 1909
T. Subramanya Aiyar Vs Manika Mudeley and Others
Madras High Court · 2 Ind. Cas. 432
High Courts01 Apr 1909
Dwarka Nath Biswas Vs Kedar Nath Biswas
Calcutta High Court · (1909) 04 CAL CK 0041
High Courts01 Apr 1909
Rajani Kanta Chattopadhya Vs Abinash Chandra Rai and Another
Calcutta High Court · (1909) 04 CAL CK 0003
High Courts31 Mar 1909Dismissed
Moti Lal Adhikari Vs Ramdoyal Das
Calcutta High Court · (1909) 03 CAL CK 0040
High Courts31 Mar 1909
Kakkolangara Pashayagath Sayid Ibrahim Tangal and Others Vs Kerala Varma Valia Rajah Avergal of Chirakkal
Madras High Court · 2 Ind. Cas. 931
Land Acquisition Act, 1894 — Section 30
High Courts31 Mar 1909
Kanakku Nagalinga Naick Vs S. Nagalinga Naick and Others
Madras High Court · (1909) ILR (Mad) 510 : 4 Ind. Cas. 871(1)
High Courts31 Mar 1909
Vythianada Aiyar Vs Vythianada Aiyar, alias Narayanappa Aiyar, Insane Represented by Mr. R. Srinivasa Aiyar
Madras High Court · (1910) ILR (Mad) 78 : 4 Ind. Cas. 1040
High Courts30 Mar 1909
Jagon Ram Marwari Vs Mahadeo Prosad Sahu
Calcutta High Court · (1909) ILR (Cal) 768
Contract Act, 1872 — Section 11Guardians and Wards Act, 1890 — Section 52Majority Act, 1875 — Section 3
High Courts30 Mar 1909Dismissed
Janakdhari Lal Vs Gossain Lal Bhaya Gaywal
Calcutta High Court · (1910) ILR (Cal) 107
Public Demands Recovery Act, 1895 — Section 10, 12, 15, 17, 24
High Courts30 Mar 1909
Radhika Mohun Ghose and Others Vs Brojendra Kumar Saha and Others
Calcutta High Court · (1909) 03 CAL CK 0015
High Courts30 Mar 1909Allowed
Jaraomull (Jarawarmull) Marwari Vs Mohadev Prosad Sahu
Calcutta High Court · (1909) 03 CAL CK 0011
High Courts30 Mar 1909Dismissed
Janakdhari Lal Vs Mohant Gossain Lal Bhaya Gaywal
Calcutta High Court · (1909) 03 CAL CK 0010
High Courts30 Mar 1909
Joyram Marwari and Others Vs Mahadeb Sahoy
Calcutta High Court · (1909) 03 CAL CK 0002