High Courts05 Apr 1909
Kamla Sahai Vs Babu Nandan Mian and Another
Calcutta High Court · (1909) 04 CAL CK 0022
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,413 of 61,106
High Courts05 Apr 1909
Kissory Lal Chowdhury Vs Raja Sewbux Bogla
Calcutta High Court · 3 Ind. Cas. 999
High Courts05 Apr 1909Dismissed
Baranagore Jute Factory Co. Ltd. Vs Rajkumar Rai
Calcutta High Court · (1909) 04 CAL CK 0015
High Courts05 Apr 1909Dismissed
Gopal Chandra Bhattacharya Vs Secretary of State for India in Council
Calcutta High Court · (1909) 04 CAL CK 0012
High Courts05 Apr 1909
Khatajan Bewa Vs Aswini Mohan Ghose and Others
Calcutta High Court · (1909) 04 CAL CK 0009
High Courts05 Apr 1909
Chunilal Pranshankar and Bhogilal Valabhram Vs Surajram Haribhai
Bombay High Court · 3 Ind. Cas. 765
High Courts05 Apr 1909
Murlidhar Natha Vs Valabhdas Murlidhar and Others
Bombay High Court · 3 Ind. Cas. 172
Guardians and Wards Act, 1890 — Section 27, 41(4)
High Courts05 Apr 1909Dismissed
Raghubans Sahai Lal and Others Vs Birjnandan Lal
Allahabad High Court · 1 Ind. Cas. 731
High Courts05 Apr 1909Dismissed
Bhagwanti Vs Jagarnath
Allahabad High Court · 3 Ind. Cas. 510
Contract Act, 1872 — Section 23
High Courts05 Apr 1909Allowed
Musammat Hamidunnisa Bibi Vs Musammat Nazirunnisa Bibi and Another
Allahabad High Court · 1 Ind. Cas. 795
High Courts05 Apr 1909
Shah Zahid Hussain and Others Vs Shah Zafar Hussain and Others
Allahabad High Court · 2 Ind. Cas. 3
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts04 Apr 1909Dismissed
Bhola Nath Saha Vs Krishna Lal Saha
Calcutta High Court · (1909) 04 CAL CK 0016
High Courts02 Apr 1909
Iswardhari Singh Vs Narsingh Singh and Others
Calcutta High Court · (1909) 04 CAL CK 0038
High Courts02 Apr 1909
Kanai Prosad Bose Vs Jotindra Kumar Roy Chowdhury
Calcutta High Court · (1909) ILR (Cal) 626
Contract Act, 1872 — Section 133
High Courts02 Apr 1909Dismissed
Kanai Prosad Basu Vs Jatindra Kumar Roy Chowdhury and Another
Calcutta High Court · (1909) 04 CAL CK 0026
High Courts02 Apr 1909
Indian General Navigation and Ry. Co. Ld. Vs Nanda Lal Banik and Others
Calcutta High Court · 3 Ind. Cas. 469
Limitation Act, 1963 — Section 19Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Apr 1909Dismissed
Kali Debya Vs Bhagaban Nanda
Calcutta High Court · (1909) 04 CAL CK 0013
High Courts02 Apr 1909
Trimbak Madhav Tilak Vs Narayan Hari Lele
Bombay High Court · 3 Ind. Cas. 164
Trusts Act, 1882 — Section 34
High Courts02 Apr 1909Disposed Of
Durga Pershad Vs Hazari Lal and Others
Allahabad High Court · 1 Ind. Cas. 686
High Courts02 Apr 1909
Emperor Vs Intizar Ali Khan
Allahabad High Court · 2 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 438Criminal Procedure Code, 1898 (CrPC) — Section 438Criminal Procedure Code, 1898 (CrPC) — Section 438