High Courts29 Mar 1909
Tangor Majhi and Others Vs Jaladhar Deari and Others
Calcutta High Court · (1909) 03 CAL CK 0013
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,415 of 61,106
High Courts29 Mar 1909Allowed
Benode Behari Mullick Vs Sita Ram Naik Daji Kalia and Others
Allahabad High Court · 1 Ind. Cas. 666
High Courts26 Mar 1909
The Hitvardhak Cotton Mills Co., Limited Vs Sorabji Dinshaw Karaka
Bombay High Court · 2 Ind. Cas. 432
Stamp Act, 1899 — Section 2(5)(b)
High Courts26 Mar 1909Dismissed
Kunja Behary Shaha and Others Vs Matu Bibi and Others and Mesan Bibi and Others
Calcutta High Court · (1909) 03 CAL CK 0035
High Courts26 Mar 1909
Bunwari Lal and Others Vs Daya Sunker Misser
Calcutta High Court · (1909) 03 CAL CK 0012
High Courts26 Mar 1909Dismissed
Dwarika Nath Chatterji and Another Vs Jiban Ali and Others
Calcutta High Court · (1909) 03 CAL CK 0005
High Courts26 Mar 1909Disposed Of
Mangal Sen and Another Vs Nand Ram
Allahabad High Court · (1909) ILR (All) 359
High Courts26 Mar 1909
Vencatanarayana Pillai Vs Subbammal and Another
Madras High Court · 4 Ind. Cas. 1046
Succession Act, 1925 — Section 187
High Courts25 Mar 1909
Fakir Mohideen and Kadir Murah Vs F. Hartnett
Madras High Court · 1 Ind. Cas. 547(1)
High Courts25 Mar 1909
Woomesh Chandra Laskar Vs Roma Nath Barman and Another
Calcutta High Court · (1909) 03 CAL CK 0054
High Courts25 Mar 1909
Seshagiri Aiyar Vs Vythilinga Pillai and Others
Madras High Court · (1910) ILR (Mad) 211 : 4 Ind. Cas. 1049
Transfer of Property Act, 1882 — Section 40
High Courts24 Mar 1909Dismissed
Musammat Gomti and Another Vs Mundi Singh and Others
Allahabad High Court · 1 Ind. Cas. 517
High Courts24 Mar 1909Dismissed
Jamna Das Vs Ramautar Pande and Others
Allahabad High Court · (1909) ILR (All) 352
High Courts24 Mar 1909
Kandasawmy Mudali and Others Vs Sabraya Mudali and Others
Madras High Court · (1909) ILR (Mad) 478 : 1 Ind. Cas. 716
High Courts23 Mar 1909
Chhaganlal Kishordas Vs Bai Harkha
Bombay High Court · 2 Ind. Cas. 530
Bombay Bhagdari and Narvadari Act, 1862 — Section 3Civil Procedure Code, 1908 (CPC) — Section 13
High Courts23 Mar 1909
Nathubhai Brijlal Vs Emperor
Bombay High Court · 2 Ind. Cas. 513
Criminal Procedure Code, 1898 (CrPC) — Section 145(3)
High Courts23 Mar 1909
Bai Moolibai Vs Chunilal Pitambar
Bombay High Court · 2 Ind. Cas. 485
Bombay High Court Rules — Rule 377
High Courts23 Mar 1909
Gulabchand Paramchand Vs Fulbai Harichand
Bombay High Court · 3 Ind. Cas. 748
Contract Act, 1872 — Section 23, 65Trusts Act, 1882 — Section 84