High Courts02 Jul 1909
Bhagauti Tiwari Vs Chandan Pande and Others
Allahabad High Court · 3 Ind. Cas. 4
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,396 of 61,106
High Courts01 Jul 1909
Baldev Tribhuvandas Gujauati Vs Baldevdas Dwarkadas
Bombay High Court · 3 Ind. Cas. 45
High Courts01 Jul 1909
Lakhya Dasya Vs Umakanto Chuckerbutty and Another
Calcutta High Court · (1909) 07 CAL CK 0042
Privy Council01 Jul 1909
Gobind Krishan Narain and Another Vs Karimuddin
Privy Council · (1909) 31 ILRPC 497
Privy Council01 Jul 1909
Munshi Karimuddin and Others Vs Kunwar Gobind Krishna Narain and another
Privy Council · (1909) AIR(PC) 497
Privy Council01 Jul 1909
Kunwar Gobind Krishna Narain and Another Vs Munshi Karim-Ud-Din and others
Privy Council · (1909) 36 IndApp 138
High Courts01 Jul 1909Dismissed
Mata Din Vs Kashi Nath and Others
Allahabad High Court · 3 Ind. Cas. 461
High Courts30 Jun 1909
Danoo Darjee Vs Momatajaddi Bhuiya and Others
Calcutta High Court · (1909) 06 CAL CK 0049
High Courts30 Jun 1909
Jyotish Chandra Mukerjee Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 955
Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 465, 471, 477A
High Courts30 Jun 1909Dismissed
Daryao Singh Vs Jahan Singh and Others
Allahabad High Court · 3 Ind. Cas. 903
High Courts30 Jun 1909Dismissed
Jahan Singh and Others Vs Daryao Singh
Allahabad High Court · (1909) ILR (All) 539
Privy Council29 Jun 1909
Durgadut Singh (Since Deceased) and Others and Taradut Singh Vs Maharaja Sir Rameshwar Singh Bahadur and others
Privy Council · (1909) 36 ILRPC 943 : (1909) 36 IndApp 176
High Courts28 Jun 1909
Radhika Nath Sarkar and Another Vs Rakhal Raj Gayen and Others
Calcutta High Court · 3 Ind. Cas. 835
Bengal Tenancy Act, 1885 — Section 171
High Courts28 Jun 1909
Bancharam Majumdar Vs Adya Nath Bhattacharja and Others
Calcutta High Court · 3 Ind. Cas. 492
Presidency Small Cause Courts Act, 1882 — Section 25Succession Certificate Act, 1889 — Section 4
High Courts28 Jun 1909
Banchharam Majumdar Vs Adyanath Bhattacharjee
Calcutta High Court · (1909) ILR (Cal) 936
Succession Certificate Act, 1889 — Section 4
High Courts28 Jun 1909
Jagattara Dassya Vs Daulati Bewa and Others
Calcutta High Court · (1909) 06 CAL CK 0038
High Courts28 Jun 1909
Ramanath Hudati Vs Jote Kumar Mukherji
Calcutta High Court · (1909) 06 CAL CK 0037
High Courts28 Jun 1909
In Re: Ram Prasad Malla
Calcutta High Court · (1910) ILR (Cal) 13
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(6), 476