High Courts10 Jun 1914
Ram Sharan Lal and Others Vs Maharaja Sri Sri Ram Narain Singh Bahadur
Calcutta High Court · 28 Ind. Cas. 610
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,119 of 61,203
High Courts09 Jun 1914Allowed
Akhoy Kumar Chatterjee Vs Akman Molla and Others
Calcutta High Court · (1914) 06 CAL CK 0053
High Courts09 Jun 1914
Esahuq Chowdhury and Another Vs Srimati Abedannissa Bibi and Others
Calcutta High Court · 28 Ind. Cas. 692
High Courts09 Jun 1914Dismissed
Esahaq Chowdhry Vs Abedunnessa Bibi
Calcutta High Court · (1915) ILR (Cal) 361
High Courts09 Jun 1914Dismissed
Nawab Hasan and Another Vs Tahir-Un-Nissa Bibi
Allahabad High Court · (1914) ILR (All) 558
High Courts09 Jun 1914
Jadunath Lal and Another Vs Bachhu Lal
Allahabad High Court · AIR 1914 All 123(2) : 25 Ind. Cas. 43
High Courts09 Jun 1914
Tahirunnissa Vs Nawab Hasan and Another
Allahabad High Court · AIR 1914 All 186 : 24 Ind. Cas. 938
High Courts08 Jun 1914Dismissed
Akhoy Kumar Banerjee Vs Corporation
Calcutta High Court · (1914) ILR (Cal) 625
Bengal Tenancy Act, 1885 — Section 171, 65Calcutta Municipal Act, 1899 — Section 223, 228Transfer of Property Act, 1882 — Section 100, 55
High Courts08 Jun 1914
Jotiram Khan Vs Jonaki Nath Ghose and Another
Calcutta High Court · 33 Ind. Cas. 54
Bengal Tenancy Act, 1885 — Section 44(c)
High Courts08 Jun 1914
Soudamini Ghose Vs Gopal Chandra Ghose
Calcutta High Court · 28 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Section 104(1)(f)
High Courts08 Jun 1914
The Deputy Superintendent and Remembrancer of Legal Affairs, Bengal Vs Sital Chandra Pal and Others
Calcutta High Court · (1914) 06 CAL CK 0004
Privy Council08 Jun 1914
Ravi Veeraraghavulu and others Vs B. Venkata Narasimha Naidu
Privy Council · (1914) AIR(PC) 87
High Courts08 Jun 1914Dismissed
Deokinahdan Prasad Vs The Municipal Board of Ghazipur
Allahabad High Court · (1914) ILR (All) 555
High Courts08 Jun 1914
The Municipal Board of Ghazipur Vs Deokinandan Prasad
Allahabad High Court · AIR 1914 All 338 : 25 Ind. Cas. 943
Limitation Act, 1963 — Article 120, 62Limitation Act, 1963 — Article 120, 62Limitation Act, 1963 — Article 120, 62
High Courts08 Jun 1914
Prayag Sonar and Another Vs Motar Singh and Another
Allahabad High Court · AIR 1914 All 160 : 24 Ind. Cas. 624
Transfer of Property Act, 1882 — Section 111
High Courts05 Jun 1914Dismissed
Upendra Nath Kalamuri Vs Kusum Kumari Dasi
Calcutta High Court · AIR 1915 Cal 827 : (1915) ILR (Cal) 440
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts05 Jun 1914
Har Naran Sardar and Others Vs The Emperor
Calcutta High Court · (1914) 06 CAL CK 0038
High Courts05 Jun 1914
Rashmani Dasi and Another Vs Baroda Kant Sarkar and Another
Calcutta High Court · 28 Ind. Cas. 31
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts05 Jun 1914
Bhakta Mahto Vs Thakur Udit Narain Singh Deo
Calcutta High Court · 25 Ind. Cas. 899
High Courts05 Jun 1914Dismissed
Sita Ram Vs Subheda Kuar
Allahabad High Court · AIR 1914 All 551(2) : 24 Ind. Cas. 695
Civil Procedure Code, 1908 (CPC) — Section 47