High Courts17 Jun 1914
Dau Dial Vs Munna Lal and Others
Allahabad High Court · AIR 1914 All 98 : 24 Ind. Cas. 978
Civil Procedure Code, 1908 (CPC) — Section 20
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,118 of 61,203
High Courts16 Jun 1914
Anandibai Bhaskar Nilkanth Vs Narayan Dhonddev Tattoo
Bombay High Court · AIR 1915 Bom 68 : (1915) 17 BOMLR 49
Bombay Land Revenue Code, 1879 — Section 135JRegistration Act, 1908 — Section 60
High Courts16 Jun 1914
Achambit Mandal Vs Mahatab Singh
Calcutta High Court · AIR 1915 Cal 119 : (1915) ILR (Cal) 365
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts16 Jun 1914Allowed
Ram Saran Lall Vs Ram Narayan Singh
Calcutta High Court · AIR 1915 Cal 612 : (1915) ILR (Cal) 305
High Courts16 Jun 1914Allowed
The Nowaghur Coal Co., Ld. Vs Sashi Bhusan Ray
Calcutta High Court · (1914) 06 CAL CK 0035
High Courts16 Jun 1914
Raja Ganga Narain Singh and The Nowagarh Coal Company Ltd. Vs Shashi Bhusan Rai and Others
Calcutta High Court · 28 Ind. Cas. 811
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jun 1914
Sahodra Mudiali Vs Nabin Chand Poral
Calcutta High Court · (1914) 06 CAL CK 0003
High Courts16 Jun 1914
Arjun Raghu Narole Vs Krishnaji Venimadav Valimbe
Bombay High Court · AIR 1914 Bom 252 : (1914) 16 BOMLR 637
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, 70
Privy Council16 Jun 1914
British Columbia Electric Railway Company Limited Vs Violet Gentile
Privy Council · (1914) AIR(PC) 224
High Courts16 Jun 1914Dismissed
Ram Chandar Vs Beni Ram and Others
Allahabad High Court · (1914) ILR (All) 560
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts15 Jun 1914Dismissed
Khagaram Das Vs Ramsankar Das Pramanik
Calcutta High Court · AIR 1915 Cal 796 : (1915) ILR (Cal) 652
Contract Act, 1872 — Section 16, 74
High Courts15 Jun 1914
F.F. Christian Vs Tekaitni Narbada Koeri and Others
Calcutta High Court · (1914) 06 CAL CK 0011
High Courts15 Jun 1914
Ram Churn Law Vs Shahibzada Fatima Begum and Others
Calcutta High Court · (1914) 06 CAL CK 0009
Privy Council15 Jun 1914
United Buildings Corporation, Limited Vs Corporation of the City, of Vancouver
Privy Council · (1914) AIR(PC) 180
High Courts15 Jun 1914Dismissed
Bhabhuti Rai and Others Vs Harbans Rai and Others
Allahabad High Court · AIR 1914 All 116 : 25 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts15 Jun 1914
Shaikh Muhammad Vs Shaikh Qadir Baksh and Others
Allahabad High Court · AIR 1914 All 400 : 25 Ind. Cas. 188
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2United Provinces Land Revenue Act, 1901 — Section 233(k)
High Courts12 Jun 1914
Bandoo Krishna Kulkarni Vs Narsingrao Konherrao Deshpande
Bombay High Court · 25 Ind. Cas. 406
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts12 Jun 1914
Dolatram Dwarkadas Vs The Bombay, Baroda and Central India Ry. Co.
Bombay High Court · AIR 1914 Bom 176 : (1914) 16 BOMLR 525 : 25 Ind. Cas. 380
High Courts11 Jun 1914Allowed
Basunta Kumar Chuckerbutty Vs Gopal Chunder Das
Calcutta High Court · (1914) 06 CAL CK 0010
High Courts10 Jun 1914
Sahadoka Mudiali Vs Nabin Chand Boral
Calcutta High Court · (1915) ILR (Cal) 638
Civil Procedure Code, 1908 (CPC) — Section 102