High Courts23 Jun 1914
Dewan and Others Vs Buddhu and Others
Allahabad High Court · AIR 1914 All 521 : 25 Ind. Cas. 30
Limitation Act, 1908 — Section 5
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,117 of 61,203
High Courts19 Jun 1914
Narendra Chandra Mandal and Others Vs Jogendra Narayan Roy and Others
Calcutta High Court · (1914) 06 CAL CK 0051
High Courts19 Jun 1914
Harchand Ray Gobordhon Das Vs The Bengal-Nagpur Railway Co.
Calcutta High Court · 28 Ind. Cas. 838
High Courts19 Jun 1914
Abdul Quadir Vs Shahbazpur Cooperative Bank
Calcutta High Court · (1915) ILR (Cal) 377
Civil Procedure Code, 1908 (CPC) — Section 73Co-operative Societies Act, 1912 — Section 20
High Courts19 Jun 1914
Balchand and another Vs Tarak Nath Sadhu
Calcutta High Court · (1914) 06 CAL CK 0036
High Courts18 Jun 1914
Ganesh Bhagat Vs Sarada Prasad Mukerjee
Calcutta High Court · AIR 1915 Cal 705(2) : (1915) ILR (Cal) 370 : 30 Ind. Cas. 111
High Courts18 Jun 1914
Kanchan Mallik Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 374
Penal Code, 1860 (IPC) — Section 144, 186
High Courts18 Jun 1914
Anand Kisore Chowdhury and Others Vs Daiji Thakurain
Calcutta High Court · AIR 1915 Cal 571 : 28 Ind. Cas. 580
Bengal Estates Partition Act, 1876 — Section 12
High Courts18 Jun 1914
Venidas Narandas Vs Bai Hari
Bombay High Court · AIR 1914 Bom 254 : (1914) 16 BOMLR 571
Bhagdari and Narwadari Act, 1862 — Section 3
High Courts18 Jun 1914Allowed
Ravi Veeraraghvula Vs Raja Bomma Devara Venkata Narsinha and Naidu Bahadur Zemindar Garu
Bombay High Court · (1914) 16 BOMLR 853
High Courts18 Jun 1914Dismissed
Mathura Kalwar Vs Ambika Dat and Others
Allahabad High Court · AIR 1914 All 318(2) : 25 Ind. Cas. 725
Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41
High Courts18 Jun 1914Dismissed
Chatterpal Vs Gajadhar Upadhya and Others
Allahabad High Court · AIR 1914 All 430(1) : 25 Ind. Cas. 59
High Courts18 Jun 1914Dismissed
Chaudhri Umrao Singh and Another Vs Umrao Singh and Another
Allahabad High Court · AIR 1914 All 352 : 25 Ind. Cas. 61
North Western Provinces Tenancy Act, 1901 — Section 95
High Courts17 Jun 1914
Asrabuddin Sarkar and Others Vs Kali Doyal Mullick and Another
Calcutta High Court · AIR 1915 Cal 596 : 28 Ind. Cas. 645
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471, 474
High Courts17 Jun 1914
Ganpat Mahton and Others Vs Rishal Singh and Others
Calcutta High Court · 33 Ind. Cas. 978
Bengal Tenancy Act, 1885 — Article 1(a), 116, 120(2)(a)
High Courts17 Jun 1914Dismissed
Dan Dayal Vs Munna Lal and Others
Allahabad High Court · (1914) ILR (All) 564
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts17 Jun 1914
Sri Ram alias Sirya Vs Muhammad-ud-din
Allahabad High Court · AIR 1914 All 122 : 25 Ind. Cas. 40
High Courts17 Jun 1914
Ganesh Tewari and Others Vs Salik Pande
Allahabad High Court · AIR 1914 All 340 : 25 Ind. Cas. 32