High Courts29 Jun 1914Disposed Of
Musammat Khurshedi Begam Vs Khurshed Ali
Allahabad High Court · AIR 1914 All 452 : 25 Ind. Cas. 213
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,116 of 61,203
High Courts29 Jun 1914Disposed Of
Pandohi and Another Vs Sheo Bharos and Others
Allahabad High Court · AIR 1914 All 236 : 25 Ind. Cas. 141
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts29 Jun 1914Dismissed
Ahmad Husain Vs Riaz Ahmad and Others
Allahabad High Court · AIR 1914 All 411 : 25 Ind. Cas. 186
Transfer of Property Act, 1882 — Section 114
High Courts29 Jun 1914
Ganga Bishan and Another Vs Mehar Ilahi Khan and Another
Allahabad High Court · AIR 1914 All 386 : 25 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts28 Jun 1914Dismissed
Narain Das Darsi and Others Vs Raj Nath and Others
Allahabad High Court · (1914) ILR (All) 567
High Courts27 Jun 1914
The Garden Reach Spinning and Manufacturing Company Ltd. Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1915 Cal 407 : 28 Ind. Cas. 865
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts26 Jun 1914
Bansiram Vs The Secretary of State for India in Council and Others
Calcutta High Court · 35 Ind. Cas. 284
High Courts26 Jun 1914Dismissed
Champsey Bhimji and Co. Vs The Jamna Flour Mills Co., Ltd.
Bombay High Court · AIR 1914 Bom 195 : (1914) 16 BOMLR 566
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
Privy Council26 Jun 1914
British Columbia Electric Railway Company Limited Vs Vancouver, Victoria and Eastern Railway and Navigation Company and Corporation of the City of Vancouver
Privy Council · (1914) AIR(PC) 217
High Courts26 Jun 1914Dismissed
Bhawani Prasad Vs Subhagi and Others
Allahabad High Court · AIR 1914 All 308 : 25 Ind. Cas. 728
High Courts26 Jun 1914
Puthi Vs Nand Kishore
Allahabad High Court · AIR 1914 All 127 : 25 Ind. Cas. 27
Evidence Act, 1872 — Section 91, 92
High Courts25 Jun 1914Dismissed
Nemo Deo Vs Parbati Kumari
Calcutta High Court · (1914) 06 CAL CK 0052
High Courts25 Jun 1914Dismissed
Mohini Mohan Misser Vs Surendra Narayan Singh
Calcutta High Court · AIR 1915 Cal 178 : (1915) ILR (Cal) 550
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts25 Jun 1914
Gurbuksh Proshad Tewari Vs Kali Prosad Narain Singh
Calcutta High Court · 32 Ind. Cas. 167
Bengal Estates Partition Act, 1876 — Section 119Bengal Tenancy Act, 1885 — Section 103B
High Courts25 Jun 1914
Vyankatesh Mahadev Vs Ramchandra Krishna
Bombay High Court · AIR 1914 Bom 184 : (1914) 16 BOMLR 653
Specific Relief Act, 1877 — Section 21
High Courts25 Jun 1914Dismissed
Maulvi Mohamad Maqbul-ul-Rahman Vs Saiyed Ali Khan and Others
Allahabad High Court · AIR 1914 All 325 : 25 Ind. Cas. 18
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts24 Jun 1914
Sadananda Mandal Vs Krishna Mandal
Calcutta High Court · AIR 1915 Cal 664 : (1915) ILR (Cal) 381
Criminal Procedure Code, 1898 (CrPC) — Section 145, 356(1), 356(3)
High Courts24 Jun 1914Dismissed
Nistarini Debya Vs Behary Lal Mukherjee
Calcutta High Court · (1914) 06 CAL CK 0008
High Courts24 Jun 1914Dismissed
Nandan Singh and Others Vs Debi Din
Allahabad High Court · 25 Ind. Cas. 975
Suits Valuation Act, 1887 — Section 8Suits Valuation Act, 1887 — Section 8Suits Valuation Act, 1887 — Section 8
High Courts24 Jun 1914
Abdul Hamid Vs Masit-Ullah and Others
Allahabad High Court · (1914) ILR (All) 573