High Courts10 Jul 1914
Sukh Kunwar Chandar alias Sttkhmar Chandar and Others Vs Musammat Bhagwani
Allahabad High Court · AIR 1914 All 265 : 25 Ind. Cas. 233
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,114 of 61,203
High Courts10 Jul 1914
Chandarbhan Vs Har Gopal and Others
Allahabad High Court · AIR 1914 All 424(2) : 25 Ind. Cas. 183
Transfer of Property Act, 1882 — Section 53
High Courts10 Jul 1914
Gaya Prasad and Others Vs Musammat Lareti Kuar and Others
Allahabad High Court · AIR 1914 All 552 : 25 Ind. Cas. 821
Civil Procedure Code, 1908 (CPC) — Section 66Civil Procedure Code, 1908 (CPC) — Section 66Civil Procedure Code, 1908 (CPC) — Section 66
High Courts08 Jul 1914
Maharaj Bahadur Singh and Others Vs Surendra Narain Singh and Others, Chatrapat Singh and Others and Mr. A.H. Forbes and Others
Calcutta High Court · AIR 1915 Cal 586 : 28 Ind. Cas. 898
High Courts08 Jul 1914Allowed
Musstt. Chandrabati Vs Madho Prosad
Calcutta High Court · (1914) 07 CAL CK 0029
High Courts08 Jul 1914Dismissed
Sri Lal Vs Arjun Das and others
Calcutta High Court · (1914) 07 CAL CK 0003
High Courts08 Jul 1914
Manjunath Subrayabhat Vs Shankar Manjaya Apartha
Bombay High Court · AIR 1914 Bom 318 : (1914) 16 BOMLR 593
High Courts08 Jul 1914
Sundra Bhau Shetye Vs Sakharam Gopalshet Gandhi
Bombay High Court · AIR 1914 Bom 113 : (1914) 16 BOMLR 616
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Jul 1914
Kumeda Prosonno Bhuiya Vs Secretary of State for India in Council and Others
Calcutta High Court · AIR 1915 Cal 647 : 30 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 103B, 104A, 104F, 104HCivil Procedure Code, 1908 (CPC) — Section 80
High Courts07 Jul 1914
Satis Chandra Ghose Vs Rameswari Dasi and Others
Calcutta High Court · AIR 1919 Cal 863 : 31 Ind. Cas. 894
High Courts07 Jul 1914
Sitabai Raghunath Karmakar Vs Shambhu Sonu Gajana
Bombay High Court · AIR 1914 Bom 312(1) : (1914) 16 BOMLR 595
Transfer of Property Act, 1882 — Section 108A
High Courts07 Jul 1914
Laxmiram Lallubhai Joshi Vs Bhalashankar Veniram Mehta
Bombay High Court · AIR 1914 Bom 247 : (1914) 16 BOMLR 612
Limitation Act, 1963 — Article 182
High Courts07 Jul 1914
Rajwanti Kunwari Vs Doman Singh
Allahabad High Court · AIR 1914 All 418 : 25 Ind. Cas. 182
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts06 Jul 1914
Rani Hemanta Kumari Debi Vs Midnapur Zemindari Company Ltd.
Calcutta High Court · AIR 1915 Cal 505 : 28 Ind. Cas. 879
Registration Act, 1908 — Section 17, 49
High Courts06 Jul 1914
Srimati Manorama Chowdhurani Vs Soshi Mohan Das Majumdar and Others
Calcutta High Court · AIR 1915 Cal 419 : 28 Ind. Cas. 886
High Courts06 Jul 1914Allowed
Mahamaya Debi Vs Haridas Haldar
Calcutta High Court · AIR 1915 Cal 161(2) : (1915) ILR (Cal) 455
Transfer of Property Act, 1882 — Section 58
High Courts06 Jul 1914Dismissed
Manorama Chowdhurani Vs Shiva Sundari Mozumdar
Calcutta High Court · (1915) ILR (Cal) 480
High Courts06 Jul 1914Dismissed
Gatstga Din Sonar Vs Jagat Tiwari
Allahabad High Court · 25 Ind. Cas. 198
High Courts06 Jul 1914Allowed
Sudarshan Das Shastri Vs Muncipal Board of Agra and Another
Allahabad High Court · (1915) ILR (All) 9