Bhimabai Krishnappa Desai Vs Tayappa Murarrao Nadgauda
Bombay High Court · (1913) 15 BOMLR 783
JUDGMENT DATABASE
12,22,691 judgments in All Courts · page 60,113 of 61,135
Bombay High Court · (1913) 15 BOMLR 783
Calcutta High Court · (1914) ILR (Cal) 130
Bombay High Court · (1913) ILR (Bom) 651
Calcutta High Court · (1914) ILR (Cal) 57
Calcutta High Court · (1913) 06 CAL CK 0008
Calcutta High Court · (1913) 06 CAL CK 0003
Bombay High Court · (1913) 15 BOMLR 853
Privy Council · (1913) 35 ILRPC 391
Calcutta High Court · AIR 1914 Cal 163 : (1914) ILR (Cal) 108
Bombay High Court · (1913) 15 BOMLR 700 : 20 Ind. Cas. 618
Bombay High Court · (1923) 25 BOMLR 248
Calcutta High Court · (1913) 06 CAL CK 0033
Calcutta High Court · (1914) ILR (Cal) 104
Calcutta High Court · (1913) 06 CAL CK 0018
Allahabad High Court · (1913) ILR (All) 466
Allahabad High Court · (1913) ILR (All) 541
Calcutta High Court · (1913) 06 CAL CK 0022
Calcutta High Court · 24 Ind. Cas. 35