High Courts20 Jul 1914
Sri Meerja Raja Sri Poosapati Vijiarama Gajapathi Raja Maharaj Manya Sultan Bahadur Maharaja of Vizianagaram Vs The Collector of Vizagapatam and Seventy Ors.
Madras High Court · (1915) ILR (Mad) 1128
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High Courts20 Jul 1914
Chakravarthi Nainar Vs Ammaiappa Nainar and Another
Madras High Court · AIR 1915 Mad 2320(2) : 25 Ind. Cas. 117 : (1914) 1 LW 519
Civil Procedure Code, 1908 (CPC) — Section 60, 62
High Courts20 Jul 1914
Sri Meerja Raja Sri Poospati Vijiarama Gajapathi Raja Maharaj Manya Sultan Bahadur of Vizianagaram Vs The Collector of Vizagapatam and Others
Madras High Court · AIR 1915 Mad 535 : (1914) 1 LW 635 : (1914) 27 MLJ 278
High Courts20 Jul 1914
Desireddi Yellamander Vs Sekhakolli Chinna Pitchaiah
Madras High Court · AIR 1915 Mad 314 : 25 Ind. Cas. 58 : (1914) 1 LW 573
High Courts19 Jul 1914Dismissed
Emperor Vs Govind Sahai and Another
Allahabad High Court · (1915) ILR (All) 20
High Courts18 Jul 1914
Ganpat Malah Vs Musammat Sundri
Allahabad High Court · AIR 1914 All 423 : 25 Ind. Cas. 192
High Courts18 Jul 1914
Thakur Dharam Singh Vs Ram Dial Singh Fuller
Allahabad High Court · AIR 1914 All 432 : 25 Ind. Cas. 177
High Courts17 Jul 1914
Narayanaswamy Tevan and Others Vs Krishnasami Pillai (died) and Another and Subbaya Tevan and Others
Madras High Court · 25 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Limitation Act, 1908 — Section 12(2)
High Courts17 Jul 1914Dismissed
Ram Nain Shukul Vs Ganga Shukul and Others
Allahabad High Court · AIR 1914 All 254 : 25 Ind. Cas. 620
High Courts17 Jul 1914Dismissed
Muhammad Nasir Vs Ram Karan Singh
Allahabad High Court · AIR 1914 All 435 : 25 Ind. Cas. 529
High Courts17 Jul 1914
Firm Swarath Ram and Another Vs Sarup Lal Ram
Allahabad High Court · AIR 1914 All 474(1) : 25 Ind. Cas. 131
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1
High Courts17 Jul 1914
Mangali Prasad and Co. Vs Babu Rakhpat Sahai
Allahabad High Court · AIR 1914 All 532 : 25 Ind. Cas. 132
High Courts17 Jul 1914
Molvi Walayat Husain and Others Vs Ram Lal
Allahabad High Court · AIR 1914 All 402(1) : 25 Ind. Cas. 643
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts17 Jul 1914
Malli Reddi and Another Vs Peddakka and Others
Madras High Court · AIR 1915 Mad 534(1) : (1914) 1 LW 517 : (1914) 27 MLJ 147
Limitation Act, 1871 — Section 5
High Courts17 Jul 1914
Thayammal and Another Vs Kuppanna Koundan
Madras High Court · AIR 1915 Mad 659(2) : (1915) ILR (Mad) 1125 : (1914) 27 MLJ 285
High Courts17 Jul 1914
Thevaraya Reddy and Others Vs Venkatachala Pandithan and Others
Madras High Court · AIR 1915 Mad 256 : 25 Ind. Cas. 96 : (1914) 1 LW 595
Transfer of Property Act, 1882 — Section 83, 84
High Courts16 Jul 1914
Jitendra Kumar Pal Chowdhury Vs Mohendra Chandra Sarma and Others
Calcutta High Court · 37 Ind. Cas. 239
High Courts16 Jul 1914
Subans Singh Vs Mohabir Proshad Singh and others
Calcutta High Court · (1914) 07 CAL CK 0006
Privy Council16 Jul 1914
Raja Srinath Roy and others Vs Dinabandhu Sen and others
Privy Council · (1914) AIR(PC) 48
High Courts16 Jul 1914Disposed Of
Sheo Prasad Sonar Vs Mangar Manitar and Others
Allahabad High Court · AIR 1914 All 531 : 25 Ind. Cas. 185
Limitation Act, 1963 — Section 23