High Courts21 Jul 1914
Tekana Kavandan and Others Vs Aligiri Kavandan and Others
Madras High Court · 25 Ind. Cas. 506
Court Fees Act, 1870 — Section 12(1)
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,111 of 61,203
High Courts21 Jul 1914
Asir Mahomed Sheikh and Others Vs Raja Probhat Chandra Barua
Calcutta High Court · 30 Ind. Cas. 1
Landlord and Tenant Procedure Act, 1869 — Section 18
High Courts21 Jul 1914
Hasuni Bibi and Another Vs Sadir Mamud Sarkar
Calcutta High Court · AIR 1915 Cal 782 : 30 Ind. Cas. 252
Bengal Tenancy Act, 1885 — Section 86(6)Specific Relief Act, 1877 — Section 9
High Courts21 Jul 1914Dismissed
Kunja Lal Roy and Others Vs Umesh Chandra Roy and others
Calcutta High Court · (1914) 07 CAL CK 0005
High Courts21 Jul 1914
Mahmadalli Kamruddin Vs Abdulali Karimbhai
Bombay High Court · AIR 1914 Bom 259 : (1914) 16 BOMLR 645
Privy Council21 Jul 1914
Elias Smith and others Vs Seth S. Smith and Dale M. King
Privy Council · (1914) AIR(PC) 258
High Courts21 Jul 1914
Ayyagari Veerasalingam Vs Kovvuri Basivireddi and Another
Madras High Court · 25 Ind. Cas. 56 : (1914) 1 LW 541
Civil Procedure Code, 1908 (CPC) — Section 104(2), 96(3)
High Courts21 Jul 1914
Sir Venkataswetha Chalapathy Ranga Rao Bahadur and K.C.I.E. Maharaja of Bobbili and Others Vs W.S. Venkataramanjulu Naidu and Others
Madras High Court · (1914) 27 MLJ 409
High Courts21 Jul 1914
Ayyagiri Veerasalingam Vs Koovur Basivi Reddi and Another
Madras High Court · AIR 1915 Mad 322 : (1914) 27 MLJ 173
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Jul 1914
Mahraja Raja Sahib Maherban Dostan Sri Raja Maharaja Sree Row Sir Venkateswatha Chalapathy Ranga Row Bahadur, K.C.I.E., Maharaja of Bobbili and Others Vs W.S. Venkataramanjulu Naidu and Others
Madras High Court · 25 Ind. Cas. 585
High Courts20 Jul 1914
Avanama alias Kanhiyoor Mana alias Thekkini Yedath Kirangot Manakkal Narayana Nambudripad's son Narayana Nambudripad Vs Narayana Nambudripad and Others
Madras High Court · AIR 1915 Mad 320(1) : 25 Ind. Cas. 25
Suits Valuation Act, 1887 — Section 11(b)
High Courts20 Jul 1914
Shanker Prosad Jha and Others Vs Babu Lal Jha and Others
Calcutta High Court · AIR 1915 Cal 541 : 28 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts20 Jul 1914Dismissed
Maharaja Surja Kanta Acharjya Bahadur Vs Sarat Chandra Roy Chowdhuri
Bombay High Court · (1914) 16 BOMLR 925
Privy Council20 Jul 1914
(Maharaja) Surja Kanta Acharjya Vs Sarat Chandra Roy Chowdhuri
Privy Council · (1914) AIR(PC) 82
High Courts20 Jul 1914Disposed Of
Ram Charan Lal Vs Karim-Un-Nissa Bibi and Another
Allahabad High Court · AIR 1914 All 408 : (1915) ILR (All) 12
High Courts20 Jul 1914
Ram Racha Dube and Others Vs Gokul Rai and Others
Allahabad High Court · AIR 1914 All 468 : 25 Ind. Cas. 201
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts20 Jul 1914
V.K. Rajammal Vs The Headquarters Deputy Collector
Madras High Court · AIR 1915 Mad 356(2) : 25 Ind. Cas. 393