High Courts28 Jul 1914Dismissed
Abdul Gani Chowdhury Vs Makbul Ali
Calcutta High Court · AIR 1915 Cal 348 : (1915) ILR (Cal) 745
Bengal Tenancy Act, 1885 — Section 160
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,109 of 61,203
High Courts28 Jul 1914
Mokashadayini Dassi and Others Vs Karnadhar Mandal
Calcutta High Court · AIR 1915 Cal 421 : 31 Ind. Cas. 702
Probate and Administration Act, 1881 — Section 50
High Courts28 Jul 1914
Yellava Sakreppa Barki Vs Bhimappa Gireppa Desai
Bombay High Court · AIR 1915 Bom 96 : (1915) 17 BOMLR 128
High Courts28 Jul 1914
Noor Mahammad Saib and Others Vs Karima Bibi Ammal and Others
Madras High Court · AIR 1915 Mad 687(1) : 25 Ind. Cas. 559
High Courts28 Jul 1914
Venkatesha Malia Vs B. Ramaya Hegade and Twelve Ors.
Madras High Court · (1916) ILR (Mad) 1192 : (1915) ILR (Mad) 1192
High Courts28 Jul 1914
In Re: M. Vijiaraghava Pillai; P. Theagaraya Chetti and P.M. Appaswami Pillai
Madras High Court · (1914) 27 MLJ 227
High Courts28 Jul 1914
Venkatesha Mallia Vs Bammampalli Ramayya Hegade and Others
Madras High Court · AIR 1915 Mad 127 : (1914) 27 MLJ 241
High Courts28 Jul 1914
Noor Muhammad Sahib and Others Vs Karim Bibi Ammal and Others
Madras High Court · (1914) 27 MLJ 270
High Courts28 Jul 1914
Mohammad Koolayappa Rowthan Vs Sheik Abdul Khadir Rowthan and Another
Madras High Court · (1914) 27 MLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts27 Jul 1914
Malamal Vittil Krishnan Nair Vs Kavalappara Moopil Nair
Madras High Court · AIR 1915 Mad 41(1) : (1914) 27 MLJ 171
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts27 Jul 1914
In Re: Krushno Kariko
Madras High Court · 30 Ind. Cas. 435
Penal Code, 1860 (IPC) — Section 300
High Courts27 Jul 1914
Malamal Vittil Krishnan Nair Vs Kavalappara Mooppil Nair Avergal
Madras High Court · 25 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts27 Jul 1914
Abdul Majeed Vs Khirode Chandra Pal
Calcutta High Court · (1915) ILR (Cal) 690
Contract Act, 1872 — Section 16, 74
High Courts27 Jul 1914
Musammat Balia Koer Vs Bandh Ram Sahu and Others
Calcutta High Court · 38 Ind. Cas. 512
High Courts27 Jul 1914
Abdul Majid and Others Vs Ksherode Chandra Pal and Another
Calcutta High Court · AIR 1915 Cal 383 : 29 Ind. Cas. 843
Contract Act, 1872 — Section 16
High Courts27 Jul 1914
Gonesh Mondol Vs Thanda Namasundrani and Others
Calcutta High Court · 38 Ind. Cas. 489
Bengal Tenancy Act, 1885 — Section 85Evidence Act, 1872 — Section 91
High Courts27 Jul 1914
Kollichina Venkataramayya Vs Gudavalli Subbarayudu
Madras High Court · AIR 1915 Mad 919(2) : 25 Ind. Cas. 122
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13
High Courts27 Jul 1914
Bir Mohamad Rowther Vs Nagoor Rowther, and Another
Madras High Court · AIR 1915 Mad 425(1) : 25 Ind. Cas. 576 : (1914) 27 MLJ 483
High Courts27 Jul 1914
Bir Mahamed Rowther Vs Nagoor Rowther and Another
Madras High Court · 25 Ind. Cas. 576(1)