Privy Council04 Aug 1914
Pastoral Finance Association, Limited Vs The Minister
Privy Council · (1914) AIR(PC) 283
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,107 of 61,203
Privy Council04 Aug 1914
Edward Feltham Coates and others Vs Sovereign Bank of Canada
Privy Council · (1914) AIR(PC) 254
Privy Council04 Aug 1914
City of Halifax Vs Nova Scotia Car Works, Limited
Privy Council · (1914) AIR(PC) 227
Privy Council04 Aug 1914
Charles J. Wills and others Vs Central Railway Company of Canada
Privy Council · (1914) AIR(PC) 249
High Courts04 Aug 1914Dismissed
Lala Baru Mal Vs Dwarka Dass
Allahabad High Court · AIR 1914 All 410(2) : 25 Ind. Cas. 667
High Courts04 Aug 1914
Musammat Nihali Vs Kanak Singh and Another
Allahabad High Court · AIR 1914 All 310 : 25 Ind. Cas. 617
High Courts04 Aug 1914
Muruga Goundan alias Ayyam Pettaiyan Vs Emperor
Madras High Court · AIR 1915 Mad 56 : 25 Ind. Cas. 351
Penal Code, 1860 (IPC) — Section 328
High Courts03 Aug 1914
Parmeshwari Dassi Vs Jagat Chandra Das
Calcutta High Court · (1914) 08 CAL CK 0023
High Courts03 Aug 1914
Kali Kumar Chuckerbutty Vs Aslam and Others
Calcutta High Court · 33 Ind. Cas. 139
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts03 Aug 1914
Chiranji Lal Vs Emperor
Allahabad High Court · AIR 1914 All 276 : 25 Ind. Cas. 986
Provincial Insolvency Act, 1907 — Section 43, 46(1)Provincial Insolvency Act, 1907 — Section 43, 46(1)Provincial Insolvency Act, 1907 — Section 43, 46(1)
High Courts03 Aug 1914
Alagappan Vs S. Kr. S. Karuppa Chetty and Others
Madras High Court · AIR 1915 Mad 76 : 25 Ind. Cas. 503
High Courts03 Aug 1914
C.V.C.T. Chidambaram Chetty Vs Ayyavu alias Muthukaruppan thevan and Others
Madras High Court · 32 Ind. Cas. 919
High Courts01 Aug 1914Dismissed
Basdeo Vs Ulfat Rai and Others
Allahabad High Court · (1915) ILR (All) 22
High Courts01 Aug 1914
Emperor Vs Chiranji Lal
Allahabad High Court · (1914) ILR (All) 576
Provincial Insolvency Act, 1907 — Section 43
High Courts31 Jul 1914
Samu alias Anantajstabayana Pattar Vs Swaminatha Iyer and Others
Madras High Court · AIR 1915 Mad 330(1) : 25 Ind. Cas. 221 : (1914) 1 LW 643
High Courts31 Jul 1914Allowed
Ramadhin Singh and Another Vs Jadunandan Singh and Another
Calcutta High Court · (1914) 07 CAL CK 0027
High Courts31 Jul 1914
Rani Amrita Sundari Debi Chowdhurani and Others Vs Munsi Sherajuddin Ahamed Chowdhury and Others
Calcutta High Court · AIR 1915 Cal 464 : 29 Ind. Cas. 156
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts31 Jul 1914
Rama Tulsa Mahar Vs Bhagchand Motiram
Bombay High Court · AIR 1914 Bom 200 : (1914) 16 BOMLR 687
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts31 Jul 1914
Thekka Thottum Mukkath Raran and Others Vs Natukkandy Chekkuti and Others
Madras High Court · 25 Ind. Cas. 623