High Courts11 Aug 1914
Tunuguntla Brahmayya Vs Sangam Rami Reddi and Another
Madras High Court · AIR 1915 Mad 425(2) : 25 Ind. Cas. 590
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,106 of 61,203
High Courts10 Aug 1914
Kanchan Mandar and Others Vs Kamala Prosad Chowdhury and Another
Calcutta High Court · 29 Ind. Cas. 734
High Courts10 Aug 1914
Madhu Sudan Pal and Another Vs Parbati Sundari Dassya and Others
Calcutta High Court · AIR 1915 Cal 477(1) : 29 Ind. Cas. 406
Provincial Insolvency Act, 1920 — Section 46
High Courts10 Aug 1914
In Re: Mamu Beari
Madras High Court · AIR 1915 Mad 88(2) : 25 Ind. Cas. 979 : (1914) 1 LW 657
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts10 Aug 1914
Balasidhantam and Others Vs Perumal Chetti, and Others
Madras High Court · AIR 1915 Mad 654 : (1914) 1 LW 641 : (1914) 27 MLJ 475
Court Fees Act, 1870 — Section 7 XI(cc)
High Courts10 Aug 1914
Thangavelu Pillai and Purshottam Reddi Vs Doraisami Pillai and Another
Madras High Court · AIR 1915 Mad 113 : (1914) 27 MLJ 272
Contract Act, 1872 — Section 25
High Courts10 Aug 1914
Adaikalam Chetti Vs Subban Chetty and Others
Madras High Court · (1914) 27 MLJ 621
High Courts10 Aug 1914
Manikka Mudaliar and Others Vs Soubagia Ammal
Madras High Court · AIR 1915 Mad 26 : 25 Ind. Cas. 897(1) : 25 Ind. Cas. 897 : (1914) 27 MLJ 291
High Courts08 Aug 1914Dismissed
Farzand Ali Vs Hakim Ali
Allahabad High Court · AIR 1914 All 491 : (1915) ILR (All) 26
High Courts07 Aug 1914
Raju alias Aiyaru Naicken, Represented by his next friend, Ammathayee alias Kangagammal Vs Ramaswamy Naicken by Guardian, The Respondent No 2 and Others
Madras High Court · AIR 1915 Mad 53 : 25 Ind. Cas. 968 : (1914) 1 LW 715
High Courts07 Aug 1914
Sri Datla Venkata Subba Raju Garu and Another Vs Gatham Venkatrayudu by Sani Varapu Venkiah
Madras High Court · (1914) 27 MLJ 580
Evidence Act, 1872 — Section 112
High Courts07 Aug 1914
Assam Raghavalu Chetty and Another Vs Pellati Sitamma and Others
Madras High Court · (1914) 27 MLJ 266
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Aug 1914
The Eastern Mortgage and Agency Company, Ltd. Vs Premananda Saha and Others
Calcutta High Court · 34 Ind. Cas. 789
High Courts06 Aug 1914
Jambagathammal Vs Kanakathammal and Others
Madras High Court · AIR 1915 Mad 355(2) : 25 Ind. Cas. 645
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(d)
High Courts06 Aug 1914
Motavengattil Krishna Panikkar Vs Kezatath Krishna Menon
Madras High Court · AIR 1915 Mad 227(1) : 25 Ind. Cas. 369
High Courts04 Aug 1914
M.P. Chidambaram Chetti and Others Vs S.R.M.A.R. Ramaswami Chettiar and Others
Madras High Court · AIR 1915 Mad 506(2) : (1914) 27 MLJ 631
High Courts04 Aug 1914
Ram Ranjan Roy Vs Emperor
Calcutta High Court · AIR 1915 Cal 545 : (1915) ILR (Cal) 422
Penal Code, 1860 (IPC) — Section 302
High Courts04 Aug 1914Dismissed
Prokash Chandra Ghose Vs Hasan Banu Bibi
Calcutta High Court · (1915) ILR (Cal) 1146 : 28 Ind. Cas. 450
Transfer of Property Act, 1882 — Section 68
High Courts04 Aug 1914
Ejel Mullick Vs Felai Mullick
Calcutta High Court · AIR 1915 Cal 689 : 28 Ind. Cas. 498
Bengal Tenancy Act, 1885 — Section 30, 52, 80