High Courts19 Aug 1914
Emperor Vs Sabar Akunji
Calcutta High Court · (1915) ILR (Cal) 756
Criminal Procedure Code, 1898 (CrPC) — Section 337
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,104 of 61,203
High Courts19 Aug 1914
Basangavda Bin Nagangavda Vs Basangavda Bin Dodangavda and Others
Bombay High Court · (1915) ILR (Bom) 87
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts19 Aug 1914
Kanduru Venkata Seshayya Vs Adam Saib and Others
Madras High Court · AIR 1915 Mad 76(1) : 25 Ind. Cas. 661
Evidence Act, 1872 — Section 65(6)
High Courts19 Aug 1914
Gotepati Subban and Others Vs Gotepati Narasamma and Others
Madras High Court · (1914) 27 MLJ 486
High Courts19 Aug 1914
Aiya Koundan and Others Vs Jagan Mandalathipathiar, Gopanna Marudiar
Madras High Court · (1914) 1 LW 726 : (1914) 27 MLJ 480
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts18 Aug 1914
Gunnam Dorayya Vs Vadapalli Ayyama Charyulu and Another
Madras High Court · AIR 1915 Mad 481 : 25 Ind. Cas. 797 : (1914) 27 MLJ 295
Transfer of Property Act, 1882 — Section 72(b)
High Courts18 Aug 1914
Nathabhai Tricamlal Vs Ranchodlal Ramji
Bombay High Court · AIR 1914 Bom 242 : (1914) 16 BOMLR 696
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5
High Courts18 Aug 1914
In Re: Indian Companies Act (VI of 1882) In Re: The Credit Bank of India Limited (In Liquidation) Fazulbhoy Jaffer
Bombay High Court · (1915) ILR (Bom) 331
Companies Act, 1882 — Section 45
High Courts18 Aug 1914
Nathabhai Tricamlal Vs Ranchhodlal Ramji
Bombay High Court · (1915) ILR (Bom) 52
High Courts18 Aug 1914
Gopala Muppanar and Others Vs Dharmakarta Subramania Aiyar and Others
Madras High Court · (1914) 1 LW 675 : (1914) 27 MLJ 253
High Courts18 Aug 1914
Nidamurthi Krishnamurthy and Another Vs Gargiparthi Gana Pathelingam
Madras High Court · 25 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 16(2)(II)
High Courts17 Aug 1914
Raghoram Singh Vs Rajani Kanta Banerjee and Others
Calcutta High Court · AIR 1915 Cal 432 : 29 Ind. Cas. 752
Transfer of Property Act, 1882 — Section 85
High Courts17 Aug 1914Allowed
Raghunath Singh and Another Vs Mr. William Cox and Others
Calcutta High Court · (1914) 08 CAL CK 0019
High Courts17 Aug 1914
Prosonno Kumar Chakravarti and Another Vs Prokash Chandra Dutta
Calcutta High Court · AIR 1915 Cal 695(1) : 28 Ind. Cas. 560
High Courts17 Aug 1914
Baldeo Narain Jha Vs Bhaya Lal Singh and Others
Calcutta High Court · AIR 1915 Cal 712 : 30 Ind. Cas. 47
High Courts17 Aug 1914
Emperor Vs Bhagubhai Dwarkadas
Bombay High Court · (1914) 16 BOMLR 684
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts17 Aug 1914
Vaithinatha Aiyar Vs Vaithinathasawmy Aiyar and Another
Madras High Court · 29 Ind. Cas. 970
High Courts14 Aug 1914
Dino Nath Das Vs Jogendra Nath Bhoumik
Calcutta High Court · (1914) 08 CAL CK 0028
High Courts13 Aug 1914
Umabai Shankar Godbole Vs Amritrao Anant
Bombay High Court · AIR 1915 Bom 313 : (1915) 17 BOMLR 133
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts13 Aug 1914
Emperor Vs Govinda Babaji Babde
Bombay High Court · AIR 1914 Bom 124(1) : (1914) 16 BOMLR 683